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Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 931 of 61,517

High Courts11 Aug 2026Allowed

Arshdeep Singh alias Arsh Vs State of Punjab

Punjab And Haryana At Chandigarh · 2026:PHHC:110028

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 25, 29Indian Penal Code, 1860-Section 304, 427
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High Courts11 Aug 2026Dismissed

Mahadev Sharma Vs State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:109572

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Prevention of Corruption Act, 1988-Section 7, 13(1)(B), 13(2)Bharatiya Nyaya Sanhita, 2023-Section 215, 61(2)
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High Courts11 Aug 2026Dismissed

Jagdev Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · 2026:PHHC:109654

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 115(2), 118(1), 126(2), 127(1), 190, 191(3), 351(2)
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High Courts11 Aug 2026Dismissed

Mufeed Vs State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:110033

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Haryana Gauvansh Sanrakshan and Gausamvardhan Act, 2015-Section 13(3), 3Prevention of Cruelty to Animals Act-Section 11
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High Courts11 Aug 2026Dismissed

Anjali Vs The State of Haryana

Punjab And Haryana At Chandigarh · 2026:PHHC:110413

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 29
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High Courts11 Aug 2026Disposed of

Subhash Ram and another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0659

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 108, 3(5)Indian Penal Code-Section 306, 34
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High Courts11 Aug 2026Allowed

Gurdarshan Lal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0658

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code-Section 306Bharatiya Nyaya Sanhita-Section 358
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High Courts11 Aug 2026Disposed of

Shivam Panjeta Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0656

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Arms Act, 1959-Section 25Code of Criminal Procedure-Section 82
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High Courts11 Aug 2026Dismissed

Sahib Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0650

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Section 379BCode of Criminal Procedure-Section 446
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High Courts11 Aug 2026Disposed of

Sher Singh Vs Virender Singh Dhull

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0648

Negotiable Instruments Act, 1881-Section 138, 142Code of Criminal Procedure, 1973-Section 372, 378, 374
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