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Tribunals and Commissions11 Aug 2026Partly Allowed

Dhanpal Vs Income Tax Department

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6689

Income-tax Act, 1961-Section 147, 148, 144, 144B, 69A, 44AD, 133(6), 234A, 234B, 139, 115BBE
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Tribunals and Commissions11 Aug 2026

ACIT Vs Mahesh Kumar Gupta

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6251

Income Tax Act, 1961-Section 147, 144B, 10(38), 144, 148, 151Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
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Supreme Court11 Aug 2026Allowed

Securities And Exchange Board Of India Vs Rajeev Vasant Sheth & Ors.

Supreme Court Of India · 2026 INSC 826

Securities and Exchange Board of India Act, 1992-Sections 7(1), 9(2), 11, 11(1), 11(4), 11(4A), 11(5), 11A, 11AA(2A), 11B, 11B(1), 11B(2), 12, 12A, 12A(d), 12A(e), 15A to 15E, 15F, 15G, 15H, 15HA, 15HB, 15-I, 15J, 15JB(2), 15JB(3), 15T, 15Z, 30Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015-Regulations 2, 3, 3(1), 3(3), 4, 4(1), 5, 9(1)Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 1992-Regulation 3B
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Supreme Court11 Aug 2026Allowed

Basudev & Ors. Vs Sanjay Kumar & Ors.

Supreme Court Of India · 2026 INSC 831

Limitation Act-Section 5CPC-Order XLI Rule 1, XLI Rule 33, VIII Rule 6A, VIII Rule 6B, VIII Rule 6C, VIII Rule 6D, VIII Rule 6G, XX Rule 6A, XX Rule 19, II Rule 2, VII Rule 11, Section 11, 96, 152Constitution of India-Article 227, 141
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