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12,31,517 judgments in All Courts · page 909 of 61,576

Tribunals and Commissions12 Aug 2026

ACIT Vs Poonam Malhotra

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6718

Income-tax Act, 1961-Section 254, 143(3), 153(6), 153D, 132, 153A, 69C, 147, 250, 260, 262, 263, 264Right to Information Act, 2005
Tribunals and Commissions12 Aug 2026Allowed

Narayan Securities Limited Vs ITO, Ward 17(4), New Delhi

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6711

Income Tax Act, 1961-Section 143(3), 115JB, 143(1), 143(2), 142(2), 68, 10(38), 69CSEBI ActSEBI (Prohibition of fraudulent and unfair trade practices relating to Securities market) Regulation 2003
Tribunals and Commissions12 Aug 2026Partly Allowed

Nita Puri Vs DCIT, CC-20

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6694

Income Tax Act, 1961-Section 143(3), 69A, 115BBE, 132