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12,31,517 judgments in All Courts · page 908 of 61,576

Tribunals and Commissions12 Aug 2026Allowed

Polylab Industries Private Limited Vs DCIT, Central Circle-28

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6684

Income Tax Act, 1961-Section 153C, 153C(1), 153C(3), 153A, 153A(1), 132, 132A, 139, 147, 148, 149, 151, 153, 142, 142(1), 143, 143(2)Finance Act, 2021

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Tribunals and Commissions12 Aug 2026Allowed

B N Jain Memorial Trust Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6683

Income Tax Act, 1961-Section 12A, 12AB, 80G, 115TDFinance Act, 2016

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Tribunals and Commissions12 Aug 2026

Suresh Khandelwal Vs Assistant Commissioner Of Income Tax Central Circle 3, Delhi

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6682

Income Tax Act, 1961-Section 147, 144, 145(3), 2(7A), 120(1), 120(2), 120(4)(b)

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Tribunals and Commissions12 Aug 2026

Raman Chawla Vs Deputy Commissioner Of Income Tax, Circle 61(1), New Delhi

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6681

Income Tax Act, 1961-Section 68, 142(1), 143(1), 143(2), 143(3), 144B, 147, 148, 151, 151(1), 151(2), 151(3), 153-D, 250, 250(6), 271(1)(c)Act of 13 of 2021

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Tribunals and Commissions12 Aug 2026Allowed

Vimal Kumar Vs DCIT CC-28, New Delhi

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6680

Income Tax Act, 1961-Section 143(3), 133A, 143(2), 153D, 153A, 153C

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Tribunals and Commissions12 Aug 2026Dismissed

Income Tax Officer, Ward-2(1)(1) Vs Ashok Kumar Kushwaha

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6738

Income Tax Act, 1961-Section 144, 147, 250(4)RTI Act

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Tribunals and Commissions12 Aug 2026

Premium Compostos India Private Limited Vs Assessing Officer Income Tax Department, New Delhi

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6737

Income-tax Act, 1961-Section 147, 144B, 40A(3), 143(1)

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Tribunals and Commissions12 Aug 2026Allowed

Daya Kishan Vs ACIT, CC-4

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6736

Income Tax Act, 1961-Section 132, 139(1), 143(3), 148, 153C, 269SS, 271D, 275(1)(c)

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Tribunals and Commissions12 Aug 2026Allowed

Sh. Vinod Kumar Gupta(D) Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6735

Income Tax Act, 1961-Section 250, 144, 143(1), 143(3), 148, 142(1), 159, 292B, 292BB

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Tribunals and Commissions12 Aug 2026Allowed

M/S Bird Consultancy Services Vs ACIT Circle52(1)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6734

Income Tax Act, 1961-Section 143(3), 69A, 133(6)

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Tribunals and Commissions12 Aug 2026Partly Allowed

DCIT, Circle 16(1), New Delhi Vs Mubarak Overseas Pvt. Ltd.

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6733

Income-tax Act, 1961-Section 13A, 143(2), 144, 147, 148, 148A, 149, 151, 144B, 144CRepresentation of Peoples Act, 1951-Section 29ATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3

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Tribunals and Commissions12 Aug 2026

Parichay Tradecom P Ltd Vs DCIT, CC-19(1) - Delhi, Delhi

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6731

Income Tax Act, 1961-Section 143(3), 147, 69AIndian Evidence Act

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Tribunals and Commissions12 Aug 2026Dismissed

Income Tax Officer Vs. Adroit Global Personnel Services Private Limited

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6732

Income-tax Act, 1961-Section 144, 144B, 145(3), 142(1), 143(2), 133(6), 44ABIncome Tax Rules-Rule 46ACompanies Act

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Tribunals and Commissions12 Aug 2026

Garnet Veneer And Decors Limited Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6730

Income Tax Act, 1961-Section 153C, 153A, 153(3), 147

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Tribunals and Commissions12 Aug 2026Dismissed

Income Tax Officer Vs Rajeev Kumar Mittal

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6727

Income Tax Act, 1961-Section 147, 144, 144B, 148, 69C

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Tribunals and Commissions12 Aug 2026Partly Allowed

Gujara Construction Pvt. Ltd. Vs ITO, Ward 10(3)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6726

Income Tax Act, 1961-Section 147, 144B, 69C, 68

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Tribunals and Commissions12 Aug 2026Partly Allowed

M/s International Tractors Ltd. Vs DCIT-(LPTU)

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6725

Income Tax Act, 1961-Section 143(3), 115JB, 43(6)(c)(ii), 35(2AB), 37(1), 14A, 8D(2)(iii)Motor Vehicle Act

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Tribunals and Commissions12 Aug 2026Dismissed

ACIT Vs Chander Mohan Sethi

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6724

Income Tax Act-Section 153A, 153B(1), 153C, 153D, 1538, 271(1)(c), 271AAB

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Tribunals and Commissions12 Aug 2026Partly Allowed

Dinesh Arora Vs Income Tax Officer, Ward-59(2), Delhi

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6723

Income Tax Act, 1961-Section 2(7), 2(31), 45, 50C, 54, 54(1), 54(2), 54B, 54D, 54E, 54EA, 54EB, 54F, 54F(1), 143(3), 260A, 271(1)(c)General Clauses Act-Section 13(2)

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Tribunals and Commissions12 Aug 2026Allowed

Abhishek Kumar Vs ITO Ward-2(1) Moradabad

Income Tax Appellate Tribunal · (2026) 08 ITAT CK 6722

Income Tax Act, 1961-Section 68, 250(6)Income Tax Rules-Rule 46A(2)

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