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12,31,401 judgments in All Courts · page 869 of 61,571

High Courts17 Aug 2026Dismissed

Jabir Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0566

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482NDPS Act-Section 21-C, 29, 61, 85
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High Courts17 Aug 2026Allowed

Mohit Kumar @ Mohit Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0561

Bharatiya Nyaya Sanhita, 2023-Section 336, 324(4), 3(5), 125, 249, 253, 61(2), 190, 191(3), 308Arms Act, 1959-Section 25Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
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High Courts17 Aug 2026Allowed

Dilshad Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0559

Bharatiya Nyaya Sanhita, 2023-Section 191(3), 190, 115(2), 109(1), 333, 351(3)Indian Penal Code, 1860-Section 148, 149, 323, 307, 452, 506Arms Act, 1959-Section 25, 54, 59
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High Courts17 Aug 2026Allowed

Kamlesh Devi Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0554

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure-Section 482, 82Indian Penal Code-Section 174-A
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High Courts17 Aug 2026Disposed of

Parmjit Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0553

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 18AScheduled Castes and Scheduled Tribes (Prevention of Atrocities) Rules, 1995-Rule 5, 7
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High Courts17 Aug 2026Dismissed

Karanbir Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0551

Bharatiya Nyaya Sanhita, 2023-Section 109, 191(3), 190Arms Act-Section 25, 27Bharatiya Nyaya Sanhita, 2023-Section 115(2), 118(1), 118(2), 91(3)
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High Courts17 Aug 2026Dismissed

Sajan Sharma Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0550

Bharatiya Nyaya Sanhita, 2023-Section 126(2), 109, 140, 3(5)Indian Penal Code-Section 341, 307, 364, 34Arms Act-Section 25, 54, 59
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High Courts17 Aug 2026Disposed of

Manohar Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0548

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 115(2), 126(2), 304, 351(2), 190, 191(3)Indian Penal Code-Section 323, 341, 506, 148, 149
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High Courts17 Aug 2026Allowed

Sanjay Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0546

Bharatiya Nyaya Sanhita, 2023-Section 103(1), 115(2), 190, 191(3), 351(3)
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High Courts17 Aug 2026Allowed

Sonu Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0545

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 105
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High Courts17 Aug 2026Disposed of

Dharam Pal Vs Ram Singh

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0544

Code of Criminal Procedure-Section 378(4), 372Bharatiya Nagarik Suraksha Sanhita, 2023-Section 419(4), 413Negotiable Instruments Act, 1881-Section 138
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