High Courts18 Aug 2026
Kamlesh Kaur Vs Union Of India & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4191
J&K High Court Rules-Rule 65Code of Civil Procedure-Order XLVII Rule 1, 47 Rule 1Constitution of India-Article 226
JUDGMENT DATABASE
Search 12,30,852 Indian judgments.
12,30,852 judgments in All Courts · page 833 of 61,543
High Courts18 Aug 2026
J&K Grameen Bank & Ors. Vs Rachhpal Singh
Jammu And Kashmir High Court · (2026) 08 J&K CK 4188
Jammu and Kashmir Bank (Officers and Employees) Service Regulation, 2010-Regulation 39, 3, 24
High Courts18 Aug 2026
Karan Kumar Vs Khursheed A Ganai & Ors.
Jammu And Kashmir High Court · (2026) 08 J&K CK 4190
Industrial Disputes ActSRO 64/1994
High Courts18 Aug 2026
Maheshwari Vs State Of J&K & Ors.
Jammu And Kashmir High Court · 2026 INSC 439
Constitution of India-Article 21-A, 142NCTE Regulations
High Courts18 Aug 2026Partly Allowed
Smti Ponung Radeng Saring & Ors. Vs The State Of AP & Ors.
Gauhati High Court · (2026) 08 GAU CK 3870
Arunachal Pradesh Urban Local Bodies (Disqualification on Grounds of Defection) Act, 2014-sub-sections (1) and (2) of Section 6, Section 6(1), 6, 6(2)Constitution of India-Part IX, Part IX-A, Article 243K, 243ZA, 243K(1), 14 and 21, 226 and 227, 32, 14, 21, 226, Entry 5 of List II of the Seventh Schedule, 154, 323-A and 323-B, Entry 5, List II of Seventh Schedule, 324, 368
High Courts18 Aug 2026Allowed
Sh. Lalhriatpuia Vs State of Mizoram & Anr.
Gauhati High Court · (2026) 08 GAU CK 3878
IPC-Section 376(3), 376 (3)POCSO Act, 2012-Section 6, 29, 30CrPC-Section 313, 164
High Courts18 Aug 2026Allowed
Sh. Isak Lalrinmawia Vs The State Of Mizoram
Gauhati High Court · (2026) 08 GAU CK 3885
IPC-Section 302, 302/376(2) (k), 302/376 (2)(k)POCSO ActCr.PC-Section 313
High Courts18 Aug 2026Partly Allowed
Md. Khajul Uddin Vs The State Of Assam & Anr.
Gauhati High Court · (2026) 08 GAU CK 3975
Code of Criminal Procedure, 1973-Section 374(2), 313, 161, 164, 222, 222(1)Indian Penal Code, 1860-Section 376 AB, 307, 506Protection of Children from Sexual Offences Act, 2012-Section 6, 8, 42, 10, 5, Sub-section (m) of Section 5, 3, 9, Sub-Section (m) of Section 9, 7
High Courts18 Aug 2026Disposed Of
ICICI Lombard General Insurance Co. Ltd. Vs Smti Juney Rose Kharpran & Ors.
Gauhati High Court · 2025 INSC 15
Motor Vehicles Act, 1988-Section 166
High Courts18 Aug 2026Allowed
National Insurance Company Limited Vs Motiur Rahman & Anr.
Gauhati High Court · (2026) 08 GAU CK 3978
Companies Act, 1956Motor Vehicle Act, 1980-Section 173, 166, 140, 163A, 163-A, 147
High Courts18 Aug 2026Disposed Of
Smt Putul Deka & Ors. Vs Sri Kamal Rajbongshi & Anr.
Gauhati High Court · (2026) 08 GAU CK 3979
Motor Vehicles Act, 1988-Section 173, 166Constitution of India-Article 142
High Courts18 Aug 2026Dismissed
Union Of India Vs Md. Ismail & Ors.
Gauhati High Court · (2026) 08 GAU CK 3980
Motor Vehicles Act, 1988-Section 173, 166Indian Penal Code-Sections 279, 304A, 338 and 427
High Courts18 Aug 2026Dismissed
Oriental Insurance Co. Ltd. Vs Kalpana Das & Ors.
Gauhati High Court · (2026) 08 GAU CK 3981
Motor Vehicles Act-Section 173, 165
High Courts18 Aug 2026Allowed
The Management Of Gillaphukhuri Tea Estate Vs The State Of Assam & Ors.
Gauhati High Court · (2026) 08 GAU CK 4947
Constitution of India-Article 226Industrial Dispute Act, 1947-Section 17B
High Courts18 Aug 2026Allowed
Jhari Ganjhu & Ors. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3815
Indian Forest Act-Section 33(1)(C)Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482(2)
High Courts18 Aug 2026Dismissed
Saheb Alam @ Saheb Afridi Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 3816
BNS, 2023-Section 126(1), 109, 118(1), 352, 351(2), 351(3), 117(2)
High Courts18 Aug 2026Allowed
Md. Imran & Anr. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 3817
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Section 506, 498A
High Courts18 Aug 2026Allowed
Baijnath Rai @ Baidya Nath Roy Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 3818
Code of Criminal Procedure-Section 482, 156(3)Indian Penal Code-Sections 323 and 448, 323/448, 323, 448
High Courts18 Aug 2026Allowed
Gorle Lakshmi @ Lakshmi Gorle Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 3819
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Section 417, 420Code of Criminal Procedure-Section 468
High Courts18 Aug 2026Dismissed
Magma Fincorp Ltd. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 3820
Code of Criminal Procedure-Section 482, 156(3)Indian Penal Code-Sections 420, 406, 467, 468, 471, 120B