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12,30,331 judgments in All Courts · page 732 of 61,517

High Courts27 Aug 2026Dismissed

Sri Sitaram Agarwal Vs TPWODL & Ors.

Orissa High Court · (2026) 08 OHC CK 1871

Constitution of India-Articles 226 and 2272003 Act-Section 50, PART F 181, 181Odisha Electricity Regulatory Commission Distribution (Conditions of Supply) Code, 2019-Section 17(vi), 17
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High Courts27 Aug 2026Allowed

Narender Kumar Sankhyan Vs State of Himachal Pradesh & Ors.

High Court Of Himachal Pradesh · (2026) 08 SHI CK 1196

Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986-Section 23, 24, 55-A, 9, 9(3)Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Rules, 2026-Rule 2, 3, 4Himachal Pradesh Universities of Agriculture, Horticulture and Forestry (Amendment) Act, 2023
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High Courts27 Aug 2026Allowed

Ram Lal Vs Shibi Devi and Others

High Court Of Himachal Pradesh · (2026) 08 SHI CK 1194

Motor Vehicles Act, 1988-Section 173, 166, 149(2)(a)(ii), 165, 168Evidence Act-Section 60BSA-Section 55
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High Courts27 Aug 2026Dismissed

The Union Of India Vs Shri. Hem Sagar Uprety

Manipur High Court · (2026) 08 MAN CK 1193

National Highways Act, 1956 (48 of 1956)-Section 3H(4), 3H, 3ACode of Civil Procedure, 1908 (Act No. 5 of 1908)-Order XLVII Rule 1, Section 114High Court of Manipur Rules, 2019-Chapter IX
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