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High Courts01 Sept 2026Allowed

X Vs The State Of Bihar & Anr.

Patna High Court · (2026) 09 PAT CK 0397

B.N.S., 2023-Sections 137(2), 103(1), 61(2), 111, 3(5)Juvenile Justice (Care and Protection of Children) Act, 2015-Section 12, 3, 3(iv), 3(xii), 3(xiii), 74
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High Courts01 Sept 2026Disposed Of

Mostt. Shanti Devi Vs The State Of Bihar & Ors.

Patna High Court · (2026) 09 PAT CK 0396

Hindu Succession ActBihar Government Service Conduct Rules, 1976-Rule 23, 23(2)West Bengal Services (Duties, Rights and Obligations of the Government Employees) Rules, 1980-Rule 5(4)
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High Courts01 Sept 2026Allowed

XXX Vs The State Of Bihar & Anr.

Patna High Court · (2026) 09 PAT CK 0394

BNS-Sections 310 (2)Juvenile Justice (Care and Protection of Children) Act, 2015-Section 12, 3, 3(iv), 3(xii), 3(xiii), 74
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High Courts01 Sept 2026Allowed

XX Vs The State of Bihar

Patna High Court · (2026) 09 PAT CK 0463

B.N.S., 2023-Sections 103(1), 238, 61(2) and 3(5)Juvenile Justice (Care and Protection of Children) Act, 2015-Section 12, 3, 3(iv), 3(xii), 3(xiii), 74
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High Courts01 Sept 2026Allowed

XXX Vs The State of Bihar & Anr.

Patna High Court · (2026) 09 PAT CK 0465

B.N.S., 2023-Sections 103(1) and 3(5)Arms Act-Section 27Juvenile Justice (Care and Protection of Children) Act, 2015-Section 12, 3, 3(iv), 3(xii), 3(xiii), 74
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