High Courts03 May 1869
The Queen Vs Bhyro Dayal Sing and Others
Calcutta High Court · (1869) 05 CAL CK 0051
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 61,179 of 61,203
High Courts03 May 1869
Mahima Chandra Kundu Vs Moulvi Nuruddin and Others
Calcutta High Court · (1869) 05 CAL CK 0035
High Courts01 May 1869
Girish Chandra Dutt Vs Buzul-ul-Huq
Calcutta High Court · (1869) 05 CAL CK 0057
High Courts01 May 1869
Anurup Chandra Mukhopadhya and Others Vs Hiramani Dasi and Another
Calcutta High Court · (1869) 05 CAL CK 0027
High Courts30 Apr 1869
Komal Lochan Roy and his adopted Son, Radha Gobind Roy Vs Ramtanu Acharji
Calcutta High Court · (1869) 04 CAL CK 0014
High Courts30 Apr 1869Dismissed
Shaw Khairuddin Ahmed and Others Vs Sheikh Abdul Baki
Calcutta High Court · (1869) 04 CAL CK 0002
High Courts29 Apr 1869
Nanku Roy Vs Mahabir Prasad and Others
Calcutta High Court · (1869) 04 CAL CK 0028
High Courts28 Apr 1869
Gopal Chandra Roy Vs Nabin Chandra Bhandari and Others
Calcutta High Court · (1869) 04 CAL CK 0037
High Courts28 Apr 1869
Raja Baradakant Roy Bahadur Vs Narakant Mazumdar and Another
Calcutta High Court · (1869) 04 CAL CK 0036
High Courts28 Apr 1869
Bhubaneswari Debi Vs Mahendra Nath Chowdhry, Legal Representative of Nabakrishna Chowdhry
Calcutta High Court · (1869) 04 CAL CK 0033
High Courts28 Apr 1869
Rani Saratsundari Debi and Another Vs Surja Kant Acharji Chowdhry and Others
Calcutta High Court · (1869) 04 CAL CK 0032
High Courts28 Apr 1869
Prabhuram Hazra Vs T.M. Robinson, Manager, on Part of The Bengal Coal Company and Another
Calcutta High Court · (1869) 04 CAL CK 0018
High Courts27 Apr 1869
In Re: Juggesh Prakash Ganguli and Nilkamal Mookerjee
Calcutta High Court · (1869) 04 CAL CK 0003
High Courts26 Apr 1869
Kamala Kant Ghose and Others Vs Kalu Mahomed Mandal and Another
Calcutta High Court · (1869) 04 CAL CK 0025
High Courts26 Apr 1869
Mirza Daud Ali Vs Syed Nadir Hossein
Calcutta High Court · (1869) 04 CAL CK 0022
High Courts26 Apr 1869
Udaya Charan Dhur Vs Kali Tara Dasi and Another
Calcutta High Court · (1869) 04 CAL CK 0020
High Courts26 Apr 1869
Samiraddi Khalifa Vs Harischandra alias Hari Mohan Kurmokar and Another
Calcutta High Court · (1869) 04 CAL CK 0015
High Courts26 Apr 1869
Puhubnath Jha Vs Becharam Chowdhry
Calcutta High Court · (1869) 04 CAL CK 0013
High Courts23 Apr 1869
John George Bagram Vs Khettranath Karformah and Another
Calcutta High Court · (1869) 04 CAL CK 0008