High Courts11 May 1869
Saroda Sundari Dasi Vs Tarini Charan Chowdhry
Calcutta High Court · (1869) 05 CAL CK 0020
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 61,178 of 61,203
High Courts10 May 1869
Raja Rash Bihari Lal Sing Vs Nabayi Paddar and Others
Calcutta High Court · (1869) 05 CAL CK 0059
High Courts10 May 1869
Shib Jaton Roy Vs Panchanan Bose and Others
Calcutta High Court · (1869) 05 CAL CK 0025
High Courts10 May 1869
Panna Lal and Others Vs Gapiram Bazuriah and Others
Calcutta High Court · (1869) 05 CAL CK 0022
High Courts08 May 1869
Fakiruddin Mohammed Ahasan Vs Mr. C.J. Phillip
Calcutta High Court · (1869) 05 CAL CK 0054
High Courts08 May 1869
Bhiro Chandra Mozoomdar and Others Vs Bamundas Mookerjee and Others
Calcutta High Court · (1869) 05 CAL CK 0036
High Courts08 May 1869
Sudharam Patar Vs Sudharam and Others
Calcutta High Court · (1869) 05 CAL CK 0010
High Courts07 May 1869
Chandi Prasad Nandi Vs Raghunath Dhar
Calcutta High Court · (1869) 05 CAL CK 0053
High Courts07 May 1869
Bhaikdhari Sing Vs Raghubar Chowdhry
Calcutta High Court · (1869) 05 CAL CK 0026
High Courts06 May 1869
Madhab Chandra Roy Vs Gangadhar Samant
Calcutta High Court · (1869) 05 CAL CK 0024
High Courts06 May 1869
Shib Suhai Sukul Vs Kali Kamal Mazumdar
Calcutta High Court · (1869) 05 CAL CK 0018
High Courts05 May 1869
In Re: Maharajah Sir Jai Mangal Sing Bahadur
Calcutta High Court · (1869) 05 CAL CK 0058
High Courts05 May 1869
Sriram Ghatak Vs Brajamohan Ghosal and Others
Calcutta High Court · (1869) 05 CAL CK 0029
High Courts05 May 1869
The Queen Vs Gour Mohan Sen and Another
Calcutta High Court · (1869) 05 CAL CK 0003
High Courts04 May 1869
Golam Gafar and Others Vs Ahmed Ali
Calcutta High Court · (1869) 05 CAL CK 0052