High Courts05 May 1869
In Re: Maharajah Sir Jai Mangal Sing Bahadur
Calcutta High Court · (1869) 05 CAL CK 0058
JUDGMENT DATABASE
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12,23,981 judgments in All Courts · page 61,175 of 61,200
High Courts05 May 1869
Sriram Ghatak Vs Brajamohan Ghosal and Others
Calcutta High Court · (1869) 05 CAL CK 0029
High Courts05 May 1869
The Queen Vs Gour Mohan Sen and Another
Calcutta High Court · (1869) 05 CAL CK 0003
High Courts04 May 1869
Golam Gafar and Others Vs Ahmed Ali
Calcutta High Court · (1869) 05 CAL CK 0052
High Courts03 May 1869
The Queen Vs Bhyro Dayal Sing and Others
Calcutta High Court · (1869) 05 CAL CK 0051
High Courts03 May 1869
Mahima Chandra Kundu Vs Moulvi Nuruddin and Others
Calcutta High Court · (1869) 05 CAL CK 0035
High Courts01 May 1869
Girish Chandra Dutt Vs Buzul-ul-Huq
Calcutta High Court · (1869) 05 CAL CK 0057
High Courts01 May 1869
Anurup Chandra Mukhopadhya and Others Vs Hiramani Dasi and Another
Calcutta High Court · (1869) 05 CAL CK 0027
High Courts30 Apr 1869
Komal Lochan Roy and his adopted Son, Radha Gobind Roy Vs Ramtanu Acharji
Calcutta High Court · (1869) 04 CAL CK 0014
High Courts30 Apr 1869Dismissed
Shaw Khairuddin Ahmed and Others Vs Sheikh Abdul Baki
Calcutta High Court · (1869) 04 CAL CK 0002
High Courts29 Apr 1869
Nanku Roy Vs Mahabir Prasad and Others
Calcutta High Court · (1869) 04 CAL CK 0028
High Courts28 Apr 1869
Gopal Chandra Roy Vs Nabin Chandra Bhandari and Others
Calcutta High Court · (1869) 04 CAL CK 0037
High Courts28 Apr 1869
Raja Baradakant Roy Bahadur Vs Narakant Mazumdar and Another
Calcutta High Court · (1869) 04 CAL CK 0036
High Courts28 Apr 1869
Bhubaneswari Debi Vs Mahendra Nath Chowdhry, Legal Representative of Nabakrishna Chowdhry
Calcutta High Court · (1869) 04 CAL CK 0033
High Courts28 Apr 1869
Rani Saratsundari Debi and Another Vs Surja Kant Acharji Chowdhry and Others
Calcutta High Court · (1869) 04 CAL CK 0032
High Courts28 Apr 1869
Prabhuram Hazra Vs T.M. Robinson, Manager, on Part of The Bengal Coal Company and Another
Calcutta High Court · (1869) 04 CAL CK 0018
High Courts27 Apr 1869
In Re: Juggesh Prakash Ganguli and Nilkamal Mookerjee
Calcutta High Court · (1869) 04 CAL CK 0003