High Courts12 Mar 1867
Radhomonee Dassee and Others Vs Jodoonath Chowdhry and Others
Calcutta High Court · (1867) 03 CAL CK 0002
JUDGMENT DATABASE
Search 12,22,068 Indian judgments.
12,22,068 judgments in All Courts · page 61,097 of 61,104
High Courts26 Feb 1867
Laknarain Singh and Others Vs Mussamut Ranee Mankoer and Others
Calcutta High Court · (1867) 02 CAL CK 0007
High Courts26 Feb 1867
R.W. Scott and Others Vs Hurronath Roy and Others
Calcutta High Court · (1867) 02 CAL CK 0001
High Courts25 Feb 1867
Bebee Golebunnessa and Another Vs The Magistrate of Maldah on behalf of Government Romanath Tagore and Another Vs The Collector of Pubna on behalf of Government
Calcutta High Court · (1867) 02 CAL CK 0006
High Courts22 Feb 1867
Gobind Chunder Mookerjee Vs Kalla Gajee and Others
Calcutta High Court · (1867) 02 CAL CK 0008
High Courts22 Feb 1867Dismissed
Hurryhur Mookerjee Vs Mohesh Chunder Banerjee and Others
Calcutta High Court · (1867) 02 CAL CK 0005
High Courts22 Feb 1867
Bishtoo Churn Bhuttacharjee and Others Vs Gooroodoss Roy Ramnarain Mitter Vs Gooroodoss Roy and Others
Calcutta High Court · (1867) 02 CAL CK 0004
High Courts22 Feb 1867
Gunga Doss Dutt Vs Ram Narain Ghose and Others
Calcutta High Court · (1867) 02 CAL CK 0002
High Courts21 Feb 1867
Mussamut Kallasoo and Others Vs Luchmee Purshad Doobey and Others
Calcutta High Court · (1867) 02 CAL CK 0003
High Courts08 Jan 1867
Hurronath Roy and Others Vs Maheroollah Mollah
Calcutta High Court · (1867) 01 CAL CK 0001
High Courts17 Sept 1866
Maharanee Wuzuroonnessa Vs Bebee Saeedun and Others
Calcutta High Court · (1866) 09 CAL CK 0011
High Courts17 Sept 1866
Kally Narain Roy Chowdhry Vs Sreemutty Sadrun Nessa Khatoon
Calcutta High Court · (1866) 09 CAL CK 0002
High Courts15 Sept 1866
Mosoodun Lall Vs Bekaree Singh and Others
Calcutta High Court · (1866) 09 CAL CK 0004
High Courts12 Sept 1866
Kisto Lall Ghose Vs Abdoor Ruhman
Calcutta High Court · (1866) 09 CAL CK 0014
High Courts12 Sept 1866
Doyamoyee Chowdrainee and Another Vs Bholanath Ghose and Others
Calcutta High Court · (1866) 09 CAL CK 0013
High Courts12 Sept 1866
In Re: Thakoor Chunder Paramanick and Others
Calcutta High Court · (1866) 09 CAL CK 0003
High Courts11 Sept 1866
Banee Madhub Ghose Vs Thakoor Doss Mundul
Calcutta High Court · (1866) 09 CAL CK 0010