JUDGMENT DATABASE
Search 12,20,872 Indian judgments.
12,20,872 judgments in All Courts · page 61,026 of 61,044
Syed Anwar Ali Vs Sheikh Ramzan Ali
Calcutta High Court · (1869) 01 CAL CK 0027
Mati Sing and Others Vs Raja Lilanand Sing and Others
Calcutta High Court · (1869) 01 CAL CK 0013
Raja Baradakant Roy Vs The Commissioner of the Sunderbuns
Calcutta High Court · (1869) 01 CAL CK 0009
Shah Makhanlal and Others Vs Srikrishna Sing and Others
Calcutta High Court · (1869) 01 CAL CK 0005
Colvin, Cowie and Others Vs Mrs. Barbara Owen Julia Elias and Others
Calcutta High Court · (1869) 01 CAL CK 0014
Dhanpat Sing and Another Vs Lilanand Sing
Calcutta High Court · (1869) 01 CAL CK 0010
Sib Sahaya Sukul Vs Bir Chandra Jubaraj Goswami
Calcutta High Court · (1869) 01 CAL CK 0003
Madhab Kaibarta Vs Bir Chandra Jubaraj Goswami
Calcutta High Court · (1869) 01 CAL CK 0015
Matilal Bagchi and Another Vs Ram Chandra Goswami
Calcutta High Court · (1869) 01 CAL CK 0012
Pukhraj Sing and Others Vs Lachmi Narayan Puri
Calcutta High Court · (1869) 01 CAL CK 0016
Maharani Braja Sundari Debi Vs Rani Lachmi Kunwari and Others
Calcutta High Court · (1869) 01 CAL CK 0025
Gopal Sing Vs Kanhya Lal Sahebzada and Another
Calcutta High Court · (1869) 01 CAL CK 0024
Shiu Das Narayan Sing Vs Bhagwan Dutt and Others
Calcutta High Court · (1869) 01 CAL CK 0011
Srimati Bhabatarini Dasi and Others Vs J. Grey
Calcutta High Court · (1869) 01 CAL CK 0004
Jakriram Bhakat Vs Shahzada Pakaktar Alias Kahnu Sahib
Calcutta High Court · (1869) 01 CAL CK 0002
Mutuswamy Jagavera Yettappa Naiken Vs Venkataswara Yettappa
Calcutta High Court · (1868) 12 CAL CK 0018