High Courts31 Mar 1869
The Queen Vs Luthi Bewa and Others
Calcutta High Court · (1869) 03 CAL CK 0034
JUDGMENT DATABASE
Search 12,20,913 Indian judgments.
12,20,913 judgments in All Courts · page 61,024 of 61,046
High Courts31 Mar 1869
Gopalsaran Lal Bhagat and Another Vs Bharat Lal Bhagat
Calcutta High Court · (1869) 03 CAL CK 0002
High Courts29 Mar 1869
Upendra Mohan Tagore and Others Vs Takalia Bepari and Another
Calcutta High Court · (1869) 03 CAL CK 0014
High Courts25 Mar 1869
Mahant Dhanraj Giri Goswami Vs Sripati Giri Goswami
Calcutta High Court · (1869) 03 CAL CK 0010
High Courts23 Mar 1869
Peari Mohan Das and Others Vs Nilkant Chatterjee
Calcutta High Court · (1869) 03 CAL CK 0025
High Courts23 Mar 1869
Baboo Ram Chand and Others Vs Munshi Maniruddin Ahmed
Calcutta High Court · (1869) 03 CAL CK 0020
High Courts23 Mar 1869
Prankisto Dutt Vs Anand Chandra Ghose and Others
Calcutta High Court · (1869) 03 CAL CK 0009
High Courts20 Mar 1869
Pyari Mohan Sing and Another Vs Mirza Gazi and Others
Calcutta High Court · (1869) 03 CAL CK 0033
High Courts20 Mar 1869
Khub Lal Vs Ghina Hazari and Others
Calcutta High Court · (1869) 03 CAL CK 0006
High Courts18 Mar 1869
Saradamayi Chowdhrain Vs Nabin Chandra Roy Chowdhry
Calcutta High Court · (1869) 03 CAL CK 0008
High Courts15 Mar 1869
Purna Chandra Mookerjee and Others Vs Sarada Charan Roy
Calcutta High Court · (1869) 03 CAL CK 0001
High Courts13 Mar 1869
Jagannath Roy Jugi and Others Vs Krishna Mohan Mookerjee and Another
Calcutta High Court · (1869) 03 CAL CK 0022
High Courts13 Mar 1869
Bhubaneswari Debi Vs Dinanath Sandyal and Another
Calcutta High Court · (1869) 03 CAL CK 0005
High Courts12 Mar 1869
Syed Azur Ali and Others Vs Kali Kumar Chukerbutty
Calcutta High Court · (1869) 03 CAL CK 0036
High Courts12 Mar 1869
W. Fitzpatrick Vs George Wallace and Others
Calcutta High Court · (1869) 03 CAL CK 0028
High Courts12 Mar 1869Allowed
Raja Sahib Prahlad Sen Vs Baboo Budhu Sing
Calcutta High Court · (1869) 03 CAL CK 0026
High Courts12 Mar 1869Dismissed
Chowdry Padam Sing Vs Koer Udaya Sing
Calcutta High Court · (1869) 03 CAL CK 0018
High Courts10 Mar 1869
Mahant Jayram Gir Vs Rani Shiuraj Koer and Others
Calcutta High Court · (1869) 03 CAL CK 0038