High Courts08 Jun 1869Dismissed
Mahommed Hafezulla Vs Lasmani Debia and Others
Calcutta High Court · (1869) 06 CAL CK 0036
JUDGMENT DATABASE
Search 12,20,925 Indian judgments.
12,20,925 judgments in All Courts · page 61,019 of 61,047
High Courts08 Jun 1869
Saroda Mohan Roy Chowdhry Vs Ganganarayan Das and Others
Calcutta High Court · (1869) 06 CAL CK 0002
High Courts07 Jun 1869
In The East Indies, Solicitor, Deceased, Alexander Beodie Mackintosh of Durmoo Vs Charles James Wilkinson, Officiating Administrator General of Bengal and Executor of Last Will and Testament of the Said Samuel Fenn
Calcutta High Court · (1869) 06 CAL CK 0055
High Courts07 Jun 1869
Robertson, Gladstone and Others Vs Kastury Mall
Calcutta High Court · (1869) 06 CAL CK 0045
High Courts07 Jun 1869
Jarif Gazi and Another Vs Bholai Mandal
Calcutta High Court · (1869) 06 CAL CK 0020
High Courts07 Jun 1869
Shewak Ram Roy alias Durga Prasad Vs Syad Mohammed Shamsul Hoda and Rani Dhan Kower
Calcutta High Court · (1869) 06 CAL CK 0001
High Courts04 Jun 1869
Udai Tara Chowdrain Vs Khaja Abdul Gani
Calcutta High Court · (1869) 06 CAL CK 0027
High Courts04 Jun 1869
Srimati Amina Khatun Vs Girish Chandra Roy Chowdhry
Calcutta High Court · (1869) 06 CAL CK 0013
High Courts03 Jun 1869
Mussamut Amiran and Others Vs Mussamut Asihun and Others
Calcutta High Court · (1869) 06 CAL CK 0059
High Courts03 Jun 1869
Munshi Golam Nabi and Others Vs Biswanath Kar and Others
Calcutta High Court · (1869) 06 CAL CK 0033
High Courts03 Jun 1869
Baboo Tundan Sing Vs Mitrajit Sing and Others
Calcutta High Court · (1869) 06 CAL CK 0028
High Courts02 Jun 1869
Pratab Chandra Binwa Vs Rani Swarnamayi
Calcutta High Court · (1869) 06 CAL CK 0038
High Courts02 Jun 1869
Harlal Tewari Vs The Collector of Bhagulpore and Another
Calcutta High Court · (1869) 06 CAL CK 0009
High Courts01 Jun 1869
Roy Hari Krishna Sing Vs Mussamat Lakhu Kowar
Calcutta High Court · (1869) 06 CAL CK 0062
High Courts01 Jun 1869
Mohabat Ali and Ramat Ali Vs Ali Mahmud Kulal
Calcutta High Court · (1869) 06 CAL CK 0017
High Courts01 Jun 1869
Bakar Halsana Vs Dinobandhu Biswas and Others
Calcutta High Court · (1869) 06 CAL CK 0011
High Courts31 May 1869
Lakhikant Dutt and Others Vs Jagabandhu Chuckerbutty and Others
Calcutta High Court · (1869) 05 CAL CK 0055
High Courts31 May 1869
Brajakisor Sen Vs Kasimali and Others
Calcutta High Court · (1869) 05 CAL CK 0045
High Courts31 May 1869
Musst. Umasundari Dasi Vs Birbul Mandal and Others
Calcutta High Court · (1869) 05 CAL CK 0004