JUDGMENT DATABASE
Search 12,20,377 Indian judgments.
12,20,377 judgments in All Courts · page 61,009 of 61,019
High Courts05 Jun 1868
Mahima Chandra Chuckerbutty Vs Rajkumar Chuckerbutty
Calcutta High Court · (1868) 06 CAL CK 0015
High Courts03 Jun 1868
Lalbehari Dutt Vs Srinath Mookerjee and Others
Calcutta High Court · (1868) 06 CAL CK 0028
High Courts02 Jun 1868
In Re: A. Stewart, an Attorney and Proctor of the High Court
Calcutta High Court · (1868) 06 CAL CK 0014
High Courts16 Apr 1868Dismissed
Musst. Kalsumnissa alias Bibi Budhan Vs Musst. Wahidunnissa
Calcutta High Court · (1868) 04 CAL CK 0001
High Courts08 Apr 1868
The Queen Vs Nabadwip Chandra Goswami and Kushadhwaj Mandal
Calcutta High Court · (1868) 04 CAL CK 0003
High Courts23 Mar 1868
In Re: Brindaban Chandra Shaw and Nabadwip Chandra Shaw
Calcutta High Court · (1868) 03 CAL CK 0006
High Courts19 Mar 1868
Asmut Ali Khan Chowdhry Vs Gholam Mohamed and Another
Calcutta High Court · (1868) 03 CAL CK 0009
High Courts19 Mar 1868
Jan Ali Chowdhry Vs Nittyenund Bose
Calcutta High Court · (1868) 03 CAL CK 0004
High Courts19 Mar 1868
Maharaja Dhiraj Mahatab Chund Bahadoor Vs Bissessur Mullick
Calcutta High Court · (1868) 03 CAL CK 0001
High Courts16 Mar 1868
The Secretary of State Vs The Administrator-General of Bengal
Calcutta High Court · (1868) 03 CAL CK 0003