JUDGMENT DATABASE
Search 12,18,600 Indian judgments.
12,18,600 judgments in All Courts · page 60,912 of 60,930
High Courts29 Jan 1869Dismissed
Shami Mohammed Vs Munshi Mohammed Ali Khan
Calcutta High Court · (1869) 01 CAL CK 0029
High Courts25 Jan 1869
Shib Kisto Daw Vs Sheikh Abdul Sabhan Chowdhry
Calcutta High Court · (1869) 01 CAL CK 0030
High Courts25 Jan 1869
The Queen Vs Rassul Nushy and Others
Calcutta High Court · (1869) 01 CAL CK 0001
High Courts23 Jan 1869
Raj Kumar Sing Vs Kali Charan Sing and Another
Calcutta High Court · (1869) 01 CAL CK 0022
High Courts22 Jan 1869
In Re: Maharajah Dhiraj Mahtab Chand Bahadur of Burdwan
Calcutta High Court · (1869) 01 CAL CK 0021
High Courts22 Jan 1869
Ajonnissa Bibi Vs Surja Kant Acharji
Calcutta High Court · (1869) 01 CAL CK 0017
High Courts20 Jan 1869
Syed Anwar Ali Vs Sheikh Ramzan Ali
Calcutta High Court · (1869) 01 CAL CK 0027
High Courts20 Jan 1869
Mati Sing and Others Vs Raja Lilanand Sing and Others
Calcutta High Court · (1869) 01 CAL CK 0013
High Courts18 Jan 1869Dismissed
Raja Baradakant Roy Vs The Commissioner of the Sunderbuns
Calcutta High Court · (1869) 01 CAL CK 0009
High Courts18 Jan 1869
Shah Makhanlal and Others Vs Srikrishna Sing and Others
Calcutta High Court · (1869) 01 CAL CK 0005
High Courts13 Jan 1869
Colvin, Cowie and Others Vs Mrs. Barbara Owen Julia Elias and Others
Calcutta High Court · (1869) 01 CAL CK 0014
High Courts09 Jan 1869
Dhanpat Sing and Another Vs Lilanand Sing
Calcutta High Court · (1869) 01 CAL CK 0010
High Courts09 Jan 1869
Sib Sahaya Sukul Vs Bir Chandra Jubaraj Goswami
Calcutta High Court · (1869) 01 CAL CK 0003
High Courts08 Jan 1869
Madhab Kaibarta Vs Bir Chandra Jubaraj Goswami
Calcutta High Court · (1869) 01 CAL CK 0015