High Courts02 Mar 1869
The Queen Vs Ramgobind Chuckerbutty
Calcutta High Court · (1869) 03 CAL CK 0017
JUDGMENT DATABASE
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12,18,600 judgments in All Courts · page 60,910 of 60,930
High Courts02 Mar 1869
Mah Wine and Aga Syud Abdul Hossein Vs Richard Snadden
Calcutta High Court · (1869) 03 CAL CK 0011
High Courts01 Mar 1869
Kali Krishna Roy Chowdhry Vs Kali Mohan Chatterjee
Calcutta High Court · (1869) 03 CAL CK 0035
High Courts01 Mar 1869Dismissed
Srimati Barada Debi Vs Mahesh Chandra Bandopadhya
Calcutta High Court · (1869) 03 CAL CK 0031
High Courts01 Mar 1869
Nabakrishna Mookerjee Vs The Collector of Hooghly and Another
Calcutta High Court · (1869) 03 CAL CK 0024
High Courts01 Mar 1869
Devaji Gayaji and Others Vs Godabhai Godbhai and Another
Calcutta High Court · (1869) 03 CAL CK 0013
High Courts24 Feb 1869
Kasimuddi Khandkar Vs Nadir Ali Tarafdar and Others
Calcutta High Court · (1869) 02 CAL CK 0015
High Courts24 Feb 1869
Kachekalyana Rungappa Kalakka Tola Udiar Vs Kachivigajaya Rungappa Kalakka Tola Udiar
Calcutta High Court · (1869) 02 CAL CK 0003
High Courts23 Feb 1869
Thomas Alexander Wise Vs Jagabandhu Bose
Calcutta High Court · (1869) 02 CAL CK 0013
High Courts23 Feb 1869
Radhajiban Mustafi Vs Taramani Dasi
Calcutta High Court · (1869) 02 CAL CK 0012
High Courts22 Feb 1869
Raja Enayet Hossein Vs Bamir Chand and Others Raja Enayet Hossein Vs Giridhari Lal
Calcutta High Court · (1869) 02 CAL CK 0019
High Courts20 Feb 1869
Fakiruddin Mohammed Asan Chowdhry Vs Najumunnissa Chowdhrain and Others
Calcutta High Court · (1869) 02 CAL CK 0004
High Courts19 Feb 1869Dismissed
Srimati Dasi and Others Vs Rani Lalanmani and Others
Calcutta High Court · (1869) 02 CAL CK 0018
High Courts18 Feb 1869
Srikrishna Bhakat Vs Rambhanjan Bhakat
Calcutta High Court · (1869) 02 CAL CK 0007
High Courts17 Feb 1869
Nadir Hossein Vs Ambika Charan Dutt and Others
Calcutta High Court · (1869) 02 CAL CK 0024
High Courts17 Feb 1869
Raja Narsing Deb Vs Durgaram Roy and Others
Calcutta High Court · (1869) 02 CAL CK 0016
High Courts17 Feb 1869
Girish Chandra Das Vs Gillanders, Arbuthnot and Co.
Calcutta High Court · (1869) 02 CAL CK 0008
High Courts16 Feb 1869
Panchu Mandal and Another Vs Kalam Sheikh and Others
Calcutta High Court · (1869) 02 CAL CK 0026