High Courts08 Jan 1869
Madhab Kaibarta Vs Bir Chandra Jubaraj Goswami
Calcutta High Court · (1869) 01 CAL CK 0015
JUDGMENT DATABASE
Search 12,17,121 Indian judgments.
12,17,121 judgments in All Courts · page 60,839 of 60,857
High Courts08 Jan 1869
Matilal Bagchi and Another Vs Ram Chandra Goswami
Calcutta High Court · (1869) 01 CAL CK 0012
High Courts06 Jan 1869
Pukhraj Sing and Others Vs Lachmi Narayan Puri
Calcutta High Court · (1869) 01 CAL CK 0016
High Courts05 Jan 1869
Maharani Braja Sundari Debi Vs Rani Lachmi Kunwari and Others
Calcutta High Court · (1869) 01 CAL CK 0025
High Courts05 Jan 1869
Gopal Sing Vs Kanhya Lal Sahebzada and Another
Calcutta High Court · (1869) 01 CAL CK 0024
High Courts05 Jan 1869
Shiu Das Narayan Sing Vs Bhagwan Dutt and Others
Calcutta High Court · (1869) 01 CAL CK 0011
High Courts05 Jan 1869
Srimati Bhabatarini Dasi and Others Vs J. Grey
Calcutta High Court · (1869) 01 CAL CK 0004
High Courts04 Jan 1869
Jakriram Bhakat Vs Shahzada Pakaktar Alias Kahnu Sahib
Calcutta High Court · (1869) 01 CAL CK 0002
High Courts23 Dec 1868
Mutuswamy Jagavera Yettappa Naiken Vs Venkataswara Yettappa
Calcutta High Court · (1868) 12 CAL CK 0018
High Courts22 Dec 1868
Sarbamangala Debi Vs Srinath Gangopadhya and Others
Calcutta High Court · (1868) 12 CAL CK 0023
High Courts21 Dec 1868
Janmajay Mazumdar Vs Keshab Lal Ghose and Another
Calcutta High Court · (1868) 12 CAL CK 0021
High Courts19 Dec 1868
Dinabandhu Das Gajendra Mahapatra Vs Jagabandhu Das Gajendra Mahapatra
Calcutta High Court · (1868) 12 CAL CK 0008
High Courts18 Dec 1868
Thakur Mahabir Prasad Vs Shiu Dayalpuri and Another
Calcutta High Court · (1868) 12 CAL CK 0004
High Courts17 Dec 1868
Hurannissa Bibi Vs Kasimunnissa Bibi and Others
Calcutta High Court · (1868) 12 CAL CK 0024
High Courts17 Dec 1868Dismissed
Rani Swarnamayi Vs Shashi Mukhi Barmani and Others
Calcutta High Court · (1868) 12 CAL CK 0014
High Courts17 Dec 1868
Mrityunjaya Sirkar Vs Gopal Chandra Sirkar and Others
Calcutta High Court · (1868) 12 CAL CK 0013
High Courts16 Dec 1868
Kedar Nath Mookerjee Vs Mathuranath Dutt
Calcutta High Court · (1868) 12 CAL CK 0009
High Courts16 Dec 1868
Raja Lilanand Sing Bahadur Vs The Government and Thakur Manoranjan Sing and Tekait Loknath Sing
Calcutta High Court · (1868) 12 CAL CK 0001