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Search 12,16,801 Indian judgments.

12,16,801 judgments in All Courts · page 60,837 of 60,841

Tribunals and Commissions02 Aug 202Disposed Of

Agarwalla Udyog Private Limited Vs

National Company Law Tribunal · (202) 08 NCLT CK 0005

Companies Act, 2013 — Section 230, 230(1), 232, 232(1)Companies (Compromises, Arrangements, and Amalgamations) Rules 2016 — Rule 8(2)
Tribunals and Commissions02 Aug 202Disposed Of

Broadway Oils & Chemicals Privatelimited Vs

National Company Law Tribunal · (202) 08 NCLT CK 0004

Companies Act, 2013 — Section 133, 210, 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 227, 230, 230(1), 230(5), 232, 232(3)(i), 232(4)