High Courts02 Jun 1869
Harlal Tewari Vs The Collector of Bhagulpore and Another
Calcutta High Court · (1869) 06 CAL CK 0009
JUDGMENT DATABASE
Search 12,16,951 Indian judgments.
12,16,951 judgments in All Courts · page 60,821 of 60,848
High Courts01 Jun 1869
Roy Hari Krishna Sing Vs Mussamat Lakhu Kowar
Calcutta High Court · (1869) 06 CAL CK 0062
High Courts01 Jun 1869
Mohabat Ali and Ramat Ali Vs Ali Mahmud Kulal
Calcutta High Court · (1869) 06 CAL CK 0017
High Courts01 Jun 1869
Bakar Halsana Vs Dinobandhu Biswas and Others
Calcutta High Court · (1869) 06 CAL CK 0011
High Courts31 May 1869
Lakhikant Dutt and Others Vs Jagabandhu Chuckerbutty and Others
Calcutta High Court · (1869) 05 CAL CK 0055
High Courts31 May 1869
Brajakisor Sen Vs Kasimali and Others
Calcutta High Court · (1869) 05 CAL CK 0045
High Courts31 May 1869
Musst. Umasundari Dasi Vs Birbul Mandal and Others
Calcutta High Court · (1869) 05 CAL CK 0004
High Courts29 May 1869
Damanulla Sirkar and Others Vs Mamudi Nashio and Others
Calcutta High Court · (1869) 05 CAL CK 0046
High Courts29 May 1869
Mussamut Saffiham Vs Sayad Umed Ali
Calcutta High Court · (1869) 05 CAL CK 0021
High Courts29 May 1869
Sashi Bhusan Banerjee Vs Tarachand Kar and Others
Calcutta High Court · (1869) 05 CAL CK 0013
High Courts29 May 1869
Bani Madhab Ghose Vs Ganga Gobind Mandal
Calcutta High Court · (1869) 05 CAL CK 0008
High Courts29 May 1869
Indra Chand Dugar Vs Gopal Chandra Shetia and Another
Calcutta High Court · (1869) 05 CAL CK 0002
High Courts27 May 1869
Mani Lal Chowdhry Vs Jagomahan Sahu and Others
Calcutta High Court · (1869) 05 CAL CK 0015
High Courts26 May 1869
Subal Patro and Others Vs Ram Chandra Chowdhry and Another
Calcutta High Court · (1869) 05 CAL CK 0050
High Courts26 May 1869
Dharam Nath Tewari and Others Vs Sakriman Dichut and Others
Calcutta High Court · (1869) 05 CAL CK 0037
High Courts25 May 1869
Gobind Kumar Chowdhry Vs Hargopal Nag and Others
Calcutta High Court · (1869) 05 CAL CK 0042
High Courts22 May 1869
Isan Chandra Sing Vs Haran Sirdar and Others
Calcutta High Court · (1869) 05 CAL CK 0048
High Courts21 May 1869
S.V. Mutu Ramen Chetty and Another Vs Mark Ridded Currie and Another
Calcutta High Court · (1869) 05 CAL CK 0007
High Courts21 May 1869
Kartik Chandra Sirkar Vs Kartik Chandra Dey and Another
Calcutta High Court · (1869) 05 CAL CK 0001
High Courts20 May 1869
In Re: Indian Registration Act and Brajanath Pyne and Armala Dasi
Calcutta High Court · (1869) 05 CAL CK 0043