High Courts07 Feb 1866
Sheikh Inayet Hossein Vs Sarifunnissa
Calcutta High Court · (1866) 02 CAL CK 0007
JUDGMENT DATABASE
Search 12,16,181 Indian judgments.
12,16,181 judgments in All Courts · page 60,805 of 60,810
High Courts05 Feb 1866
Prasanna Kumar Bose and Others Vs Ramsundar Poramanick and Others
Calcutta High Court · (1866) 02 CAL CK 0012
High Courts05 Feb 1866
Maluk Chand Surma Vs Karlu Chandra Surma and Others
Calcutta High Court · (1866) 02 CAL CK 0004
High Courts05 Feb 1866
Nilmani Burnick Vs Puddo Lochan Chuckerbutty and Others
Calcutta High Court · (1866) 02 CAL CK 0002
High Courts05 Feb 1866
Bhikha Chowdhry Vs Maharaja Maheswar Bax Sing Bahadur
Calcutta High Court · (1866) 02 CAL CK 0001
High Courts25 Jan 1866
Ramgunga Sen and Another Vs Bharat Chandra Mazumdar
Calcutta High Court · (1866) 01 CAL CK 0001
High Courts15 Jun 1865
Madhusudan Sing Vs The Collector of Midnapore and Others
Calcutta High Court · (1865) 06 CAL CK 0007
High Courts13 Jun 1865
R. Watson and Others Vs The Government and Others
Calcutta High Court · (1865) 06 CAL CK 0002
High Courts05 Jun 1865
Mussamat Farzhara Banu and Others Vs Mussamat Azizunnissa Bibi and Others
Calcutta High Court · (1865) 06 CAL CK 0005
High Courts26 May 1865
Syed Hameedoodeen Vs Syed Moulvie Rayeooddeen Ahmed
Calcutta High Court · (1865) 05 CAL CK 0002
High Courts26 May 1865
Kattemonee Dossee Vs Ranee Monmohinee Dabee and Others
Calcutta High Court · (1865) 05 CAL CK 0001
High Courts09 Mar 1865
Nobbo Kissen Singh Vs Kaminee Dassee
Calcutta High Court · (1865) 03 CAL CK 0001
High Courts27 Feb 1865
Gurdial Mundar and Others Vs Raja Teknarayan Sing and Others
Calcutta High Court · (1865) 02 CAL CK 0002
High Courts27 Feb 1865
Kowar Bijoi Kesal Roy Bahadur Vs Samasundari and Others
Calcutta High Court · (1865) 02 CAL CK 0001
High Courts22 Feb 1865
Rajkrishna Mookerjee Vs Parbati Charan Mookerjee
Calcutta High Court · (1865) 02 CAL CK 0003
High Courts18 Jan 1865
Madhusudan Pal Chowdhry Vs John Poulson
Calcutta High Court · (1865) 01 CAL CK 0003