High Courts24 Jun 1868
Mozaffur Ally Vs Girish Chandra Das
Calcutta High Court · (1868) 06 CAL CK 0004
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12,16,267 judgments in All Courts · page 60,803 of 60,814
High Courts23 Jun 1868
Kadambini Dasi Vs Prasannamayi Dasi
Calcutta High Court · (1868) 06 CAL CK 0003
High Courts18 Jun 1868Dismissed
Jayanarayan Singh Vs Matilal Jha
Calcutta High Court · (1868) 06 CAL CK 0024
High Courts18 Jun 1868Dismissed
Haramohini Chowdhrain Vs Dhanmani Chowdhrain
Calcutta High Court · (1868) 06 CAL CK 0016
High Courts15 Jun 1868
Kedarnath Mookerjee Vs Mathuranath Dutt
Calcutta High Court · (1868) 06 CAL CK 0012
High Courts13 Jun 1868Allowed
Girija Singh Vs Giridhari Singh
Calcutta High Court · (1868) 06 CAL CK 0011
High Courts11 Jun 1868Dismissed
Tulsiram Das Vs Mohamed Afzal alias Mirza
Calcutta High Court · (1868) 06 CAL CK 0021
High Courts11 Jun 1868
Krishna Chandra Das Vs Mohamed Afzal
Calcutta High Court · (1868) 06 CAL CK 0001
High Courts10 Jun 1868
Radhika Prasad Chunder Vs Ramsundar Kur
Calcutta High Court · (1868) 06 CAL CK 0019
High Courts08 Jun 1868
Raja Syud Enaet Hossein Vs Rani Roushun Jehan Rani Roushun Jehan Vs Raja Syud Enaet Hossein
Calcutta High Court · (1868) 06 CAL CK 0018
High Courts05 Jun 1868
Mahima Chandra Chuckerbutty Vs Rajkumar Chuckerbutty
Calcutta High Court · (1868) 06 CAL CK 0015
High Courts03 Jun 1868
Lalbehari Dutt Vs Srinath Mookerjee and Others
Calcutta High Court · (1868) 06 CAL CK 0028
High Courts02 Jun 1868
In Re: A. Stewart, an Attorney and Proctor of the High Court
Calcutta High Court · (1868) 06 CAL CK 0014