JUDGMENT DATABASE
Search 12,16,267 Indian judgments.
12,16,267 judgments in All Courts · page 60,751 of 60,814
Gobind Chander Lahoory Vs Rajkishore Lahoory and Rammoney Dossee and Another
Calcutta High Court · (1878) ILR (Cal) 28
Yakoob Ally Vs Mahomed Arsad Chowdhry
Calcutta High Court · (1875) 06 CAL CK 0002
Mussumat Bhagbutti Daee Vs Chowdry Bholanath Thakoor and others
Privy Council · (1875) 2 IndApp 256
Ranee Khajooroonissa Vs Ranee Ryeesoonissa
Privy Council · (1875) 2 IndApp 235
Shaikh Ryasutulla Vs Doorga Churn Pal
Calcutta High Court · (1875) 06 CAL CK 0004
C. Koegler and Others Vs The Coringa Oil Company, Limited
Calcutta High Court · (1876) ILR (Cal) 43
Shewratan Singh and Another Vs Jagarnath Singh
Calcutta High Court · (1875) 05 CAL CK 0005
Kylas Chunder Pal Chowdhry and Others Vs Deen Doyal Poramanick
Calcutta High Court · (1876) ILR (Cal) 92
Sah Mukhun Lall Panday Vs Sah Koondun Lall and another
Privy Council · (1875) 2 IndApp 210
Shurrut Chunder Alias Bholanath Chuttopadhya Vs Rajkissen Mookerjee and Others
Calcutta High Court · (1875) 05 CAL CK 0004
Puddomoney Dossee and Others Vs Juggodumba Dossee and Others
Calcutta High Court · (1875) 04 CAL CK 0002
Beejoy Gobind Burral and Others Vs Roy Meghraj
Calcutta High Court · (1876) ILR (Cal) 198
Broughton Vs W.J. Mercer and Others
Calcutta High Court · (1875) 03 CAL CK 0007
Gajadhur Pershad Vs The Two Widows of Emam Ali Beg and others
Privy Council · (1875) 2 IndApp 205
Mussamut Gowrun Butty and Others Vs Muddun Gopal Lall
Calcutta High Court · (1875) 03 CAL CK 0005
Radhanath Mukerjee Vs Tarrucknath Mukerjee
Calcutta High Court · (1875) 03 CAL CK 0004
Thakoor Jeebnath Singh Vs The Court of Wards
Privy Council · (1875) 2 IndApp 163