JUDGMENT DATABASE
Search 12,16,267 Indian judgments.
12,16,267 judgments in All Courts · page 60,749 of 60,814
Rajah Kishen Dutt Ram Panday Vs Narendar Bahadoor Singh
Privy Council · (1875) 3 IndApp 85
Mudhoo Mutty Goopta and Another Vs Dyebukee Nundun Sen and Another
Calcutta High Court · (1876) ILR (Cal) 123
Mothoormohun Roy Vs Soorendro Narain Deb
Calcutta High Court · (1876) ILR (Cal) 109
Matungee Churn Mitter Vs Moorrary Mohun Ghose and Others
Calcutta High Court · (1876) ILR (Cal) 175
Krishna Behari Roy Vs Brojeswari Chowdranee and others
Privy Council · (1876) 1 ILRPC 144 : (1875) 2 IndApp 283
The East Indian Railway Company Vs The Bengal Coal Company
Calcutta High Court · (1876) ILR (Cal) 95
In Re: Lukhyakant Bose
Calcutta High Court · (1876) ILR (Cal) 180
Mokoondo Lall Shaw and Another Vs Gonesh Chunder Shaw and Another
Calcutta High Court · (1876) ILR (Cal) 104
In Re: Omritolall Dey
Calcutta High Court · (1876) ILR (Cal) 79
Nobo Doorga Dossee and Another Vs Foyzbux Chowdhry
Calcutta High Court · (1876) ILR (Cal) 202
Basheer and Another Vs Ellem and Another
Calcutta High Court · (1876) ILR (Cal) 185
Musammat Zakia Vs Hamir Singh and Others
Allahabad High Court · (1875) ILR (All) 57
Sarfraz and Others Vs Daia Chand and Others
Allahabad High Court · (1875) ILR (All) 117
Thakur Dial and Others Vs Debi Parshad and Others
Allahabad High Court · (1875) ILR (All) 105
The Government, North-Western Provinces Vs Shugan Chand
Allahabad High Court · (1875) ILR (All) 79
Uda Begam Vs Imam-ud-din and Others
Allahabad High Court · (1875) ILR (All) 82