High Courts21 Dec 1880
Ramtonu Acharjee Vs Pearymohun Acharjee
Calcutta High Court · (1881) ILR (Cal) 551
JUDGMENT DATABASE
Search 12,17,342 Indian judgments.
12,17,342 judgments in All Courts · page 60,743 of 60,868
High Courts20 Dec 1880
Ashootosh Dutt Vs Doorga Churn Chatterjee
Calcutta High Court · (1881) ILR (Cal) 504
Limitation Act, 1877 — Article 180
High Courts18 Dec 1880
Horakh Narain Singh Vs Ram Dutt Singh
Calcutta High Court · (1881) ILR (Cal) 549
Limitation Act, 1963 — Article 99
High Courts17 Dec 1880
In Re: Maharajah of Durbhungah and Others
Calcutta High Court · (1881) ILR (Cal) 21
Stamp Act, 1899 — Section 3(9)
High Courts14 Dec 1880
Luchman Lall Vs Ram Lall
Calcutta High Court · (1881) ILR (Cal) 521
Contract Act, 1872 — Section 265
High Courts10 Dec 1880
Anunda Shaha Biswas, Nyomuddin Sha Biswas and Others Vs Kema Bebee and Others
Calcutta High Court · (1881) ILR (Cal) 548
High Courts10 Dec 1880
Latchman Pundeh Vs Maddan Mohun Shye and Others
Calcutta High Court · (1881) ILR (Cal) 513
Limitation Act, 1963 — Article 179(4)
High Courts10 Dec 1880
Kali Prosonno Ghose Vs Newaj Bundopadhya
Calcutta High Court · (1881) ILR (Cal) 543
High Courts09 Dec 1880
Hameedoollah Vs Mahomed Asghur Hossein and Another
Calcutta High Court · (1881) ILR (Cal) 499
Copyright Act, 1847 — Section 7
High Courts09 Dec 1880
The Government Vs Karimdad
Calcutta High Court · (1881) ILR (Cal) 496
Penal Code, 1860 (IPC) — Section 211, 342
High Courts07 Dec 1880
Kristo Mohiney Dossee and Others Vs Kally Prosonno Ghose and Another
Calcutta High Court · (1881) ILR (Cal) 485
High Courts07 Dec 1880
The Empress Vs Nobo Gopal Bose
Calcutta High Court · (1881) ILR (Cal) 491
Criminal Procedure Code, 1898 (CrPC) — Section 64
Privy Council04 Dec 1880
Dinendronath Sannyal and Others Vs Ramcoomar Ghose and others
Privy Council · (1880) 8 IndApp 65
High Courts03 Dec 1880
Ramkishore Chuckerbutty and Another Vs Kallykanto Chuckerbutty
Calcutta High Court · (1881) ILR (Cal) 479
High Courts03 Dec 1880
The Empress Vs In Re: Mir Ekrar Ali
Calcutta High Court · (1881) ILR (Cal) 482
Penal Code, 1860 (IPC) — Section 192
High Courts27 Nov 1880
Baboojan Jha Vs Byjnath Dutt Jha and Others
Calcutta High Court · (1881) ILR (Cal) 472
Court Fees Act, 1870 — Section 11
High Courts27 Nov 1880
Nobeen Chunder Sil and Others Vs Bhobosoonduri Dabee
Calcutta High Court · (1881) ILR (Cal) 460
Succession Act, 1865 — Section 242