High Courts20 Feb 1877
In Re: Chunder Nath Sen and Another
Calcutta High Court · (1877) ILR (Cal) 293
Criminal Procedure Code, 1898 (CrPC) — Section 518
JUDGMENT DATABASE
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12,16,267 judgments in All Courts · page 60,741 of 60,814
High Courts19 Feb 1877Allowed
Ablakh Rai and Others Vs Udit Narain Rai and Another
Allahabad High Court · (1875) ILR (All) 353
Privy Council16 Feb 1877
Pauliem Valloo Chetty Vs Pauliem Sooryah Chetty
Privy Council · (1877) 4 IndApp 109
High Courts14 Feb 1877Dismissed
Racha Rai and Another Vs Abdul Rahim
Allahabad High Court · (1875) ILR (All) 363
High Courts10 Feb 1877Dismissed
Bisheshur Singh Vs Musammat Sugundhi
Allahabad High Court · (1875) ILR (All) 366
High Courts02 Feb 1877Disposed Of
Chunia and Another Vs Ram Dial and Another
Allahabad High Court · (1875) ILR (All) 360
High Courts31 Jan 1877Dismissed
Stowell, Manager Uncovenanted Service Bank Limited Vs Billings
Allahabad High Court · (1875) ILR (All) 350
High Courts30 Jan 1877Dismissed
Musammat Bhawani Kuar and Others Vs Gulab Rai and Others
Allahabad High Court · (1875) ILR (All) 348
High Courts29 Jan 1877
Janokee Debea Vs Gopaul Acharjea and Another
Calcutta High Court · (1877) ILR (Cal) 365
High Courts22 Jan 1877
The Empress Vs Dwarkanath Chowdhry and Another
Calcutta High Court · (1877) ILR (Cal) 399
Stamp Act, 1899 — Section 29
High Courts18 Jan 1877
Mackintosh Vs Hunt
Calcutta High Court · (1877) ILR (Cal) 202
Contract Act, 1872 — Section 74
High Courts18 Jan 1877
The Empress of India Vs Judoonath Gangooly
Calcutta High Court · (1877) ILR (Cal) 274
Criminal Procedure Code, 1898 (CrPC) — Section 272
High Courts17 Jan 1877
Boonjad Mathoor and Others Vs Nathoo Shahoo
Calcutta High Court · (1878) ILR (Cal) 376
High Courts15 Jan 1877Dismissed
Raja Barda Kant Rai Vs Bhagwan Das and Others
Allahabad High Court · (1875) ILR (All) 344
High Courts12 Jan 1877Dismissed
Gokaran Prasad Vs Balwant Singh
Allahabad High Court · (1875) ILR (All) 433
High Courts11 Jan 1877
Nirmul Chandra Mookerjee and Another Vs Doyal Nath Bhuttacharjee and Others
Calcutta High Court · (1877) ILR (Cal) 130
High Courts11 Jan 1877Disposed Of
Abdul Aziz and Another Vs Walikhan
Allahabad High Court · (1875) ILR (All) 338
High Courts01 Jan 1877
Ram Rotton Mundul Vs Netro Kally Dassee and Another
Calcutta High Court · (1879) ILR (Cal) 339
Criminal Procedure Code, 1898 (CrPC) — Section 530
High Courts19 Dec 1876
Brammoye Dassee on behalf of Brojo Nath Singh and Another Vs Kristo Mohun Mookerjee
Calcutta High Court · (1877) ILR (Cal) 222