JUDGMENT DATABASE

Search 12,29,635 Indian judgments.

12,29,635 judgments in All Courts · page 59,460 of 61,482

High Courts26 Aug 1924

In Re: G. Krishnaswami Ayyar

Madras High Court · 85 Ind. Cas. 1025

Indian High Courts Act, 1861 — Section 9Insolvency Act, 1848 — Section 3Legal Practitioners Act, 1879 — Section 4