High Courts29 Aug 1924
K. Rajagopala Chariar Vs Musammat Jamal Ayisha Bibi and Others
Madras High Court · 90 Ind. Cas. 337
Contract Act, 1872 — Section 70
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,459 of 61,482
High Courts29 Aug 1924
Kandaswami Chetti Vs Adimoola Chetti (dead) and Another
Madras High Court · AIR 1925 Mad 275 : 85 Ind. Cas. 277 : (1924) 47 MLJ 704
Transfer of Property Act, 1882 — Section 73
High Courts29 Aug 1924
D. Venkatasubbayya Vs V. Govinda Krishna Yachandarlavaru and Others
Madras High Court · AIR 1925 Mad 290
High Courts29 Aug 1924
(Allabaksh Mira) Mohadeen Saheb and Others Vs Setti Chinna Fakruddin Saib
Madras High Court · AIR 1925 Mad 636 : 85 Ind. Cas. 1045
Civil Procedure Code, 1908 (CPC) — Section 92, 93
High Courts28 Aug 1924Dismissed
Amarsangji Indrasangji Vs Ranchhod Jethabhai
Bombay High Court · AIR 1925 Bom 294 : (1925) 27 BOMLR 267
Bombay Land Revenue Code, 1879 — Section 83, 84
High Courts28 Aug 1924
Nirmal Kumar Singh Nowlaksha Vs The Commissioner of Income Tax
Calcutta High Court · AIR 1925 Cal 173 : 85 Ind. Cas. 520
Income Tax Act, 1922 — Section 66(3)
High Courts28 Aug 1924
Bishnupada Deb Vs Emperor
Calcutta High Court · 97 Ind. Cas. 651
Criminal Procedure Code, 1898 (CrPC) — Section 370
High Courts28 Aug 1924Dismissed
Moti Ram Vs Emperor
Allahabad High Court · AIR 1925 All 410 : 85 Ind. Cas. 710
Criminal Procedure Code, 1898 (CrPC) — Section 476APenal Code, 1860 (IPC) — Section 498
High Courts28 Aug 1924
Chhotey Lal Vs Emperor
Allahabad High Court · AIR 1925 All 220 : 85 Ind. Cas. 722
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
High Courts28 Aug 1924
V. Lingayya Chetty Vs Chengalammal alias Ammalu and Others
Madras High Court · AIR 1925 Mad 272 : (1925) ILR (Mad) 407 : (1924) 20 LW 959 : (1924) 47 MLJ 776
High Courts27 Aug 1924
Chaturbhuj Sangji Vs Mansukhram Motilal
Bombay High Court · AIR 1925 Bom 183 : (1925) 27 BOMLR 73
Registration Act, 1908 — Section 55Transfer of Property Act, 1882 — Section 40
High Courts27 Aug 1924
Emperor Vs Faratulla Mandal and Others
Calcutta High Court · AIR 1925 Cal 394
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts27 Aug 1924
Advocate-General Of Bengal Vs S. Webb-Johnson
Calcutta High Court · AIR 1925 Cal 797 : (1925) ILR (Cal) 508
High Courts27 Aug 1924
Bhuan Kahar Vs Emperor
Patna High Court · AIR 1925 Patna 329
Criminal Procedure Code, 1898 (CrPC) — Section 203, 476Penal Code, 1860 (IPC) — Section 211
High Courts27 Aug 1924
Ramasami and Others Vs Chandra Kotayya
Madras High Court · (1925) ILR (Mad) 693
Limitation Act, 1963 — Section 19
High Courts27 Aug 1924
P.K. Soundararaju Mudaliar and Another Vs Venkoba Rao and Another
Madras High Court · AIR 1925 Mad 490
Madras Estates Land Act, 1908 — Section 12
High Courts27 Aug 1924
K.M.K.R.K.R. Ramanathan Chettiar by his Agent Rama Iyer Vs P.L.V.V.R. Subramania Chettiar and Another
Madras High Court · 85 Ind. Cas. 216
Provincial Insolvency Act, 1920 — Section 51(1)
High Courts27 Aug 1924
(Bava C.) Vythelinga Mudaliar and Others Vs R. Mahadeva Iyer and Others
Madras High Court · AIR 1926 Mad 659
High Courts27 Aug 1924
V. Manickam Pillai Vs Mahudam Bathummal and Others
Madras High Court · AIR 1925 Mad 209 : 85 Ind. Cas. 499 : (1924) 20 LW 829 : (1925) 48 MLJ 152
High Courts27 Aug 1924
Ammathayi Ammal Vs Sivarama Pillai
Madras High Court · AIR 1925 Mad 334 : 85 Ind. Cas. 272 : (1924) 20 LW 987 : (1925) 48 MLJ 74
Court of Wards Act — Section 6(a)