Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 173, 173(1), 173(4), 175(3), 210, 223, 398, 528Code of Criminal Procedure, 1973-Section 482

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High Courts29 Oct 2026

K Madhusudan Reddy Vs The State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 4409

GST Act-Section 75(4)

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High Courts29 Oct 2026

Bodapudi Parvathidevi Vs The State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 4408

Constitution of India-Article 226, 14, 21, 300-…

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High Courts29 Oct 2026

F.S. Shahanaz Begum Vs The State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 4389

Constitution of India-Article 226, 243-O, 329, 329(b)

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High Courts29 Oct 2026

Gajulapalle Siva Reddy Vs The State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 4388

AP Municipalities (Conduct of Election of Members) Rules, 2005-Rule 12(3)AP Municipalities (Election of Members) Rules, 2005Andhra Pradesh Municipalities and Nagar Panchayats (Conduct of elections to the Office of Chair Persons and Ward Members in the Municipalities and Nagar Panchayats) Rules, 2026-Rule 12, 6, 66

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High Courts29 Oct 2026

Madhavam Mallikarjuna Vs The State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 4382

Constitution of India-Article 226, 14 and 21CPC-Section 151

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High Courts29 Oct 2026

Madhavam Mallikarjuna Vs The State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 4381

Constitution of India-Articles 14, 21, 226CPC-Section 151

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High Courts29 Oct 2026

City Union Bank Vs The Debt Recovery Tribunal, Visakhapatnam & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 4380

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interests Act, 2002-Section 13(2), 134(3), 17(1), 17(5)Constitution of India-Article 226, 14, 16, 19, 21CPC-Section 151

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High Courts29 Oct 2026

Kasireddy Vajra Bhaskar Reddy Vs The State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 4379

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High Courts29 Oct 2026

Swarupa Devi Ganta Vs The State Election Commission, Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 4378

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High Courts29 Oct 2026Dismissed

K. Naveen Kumar Vs The State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 4377

Constitution of India-Article 226, 14, 21CPC-Section 151

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High Courts29 Oct 2026

Namana Satyanarayana @ Bujji Vs The State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 4376

Constitution of India-Article 226CPC-Section 151AP Panchayat Raj (Reservation of Seats and Offices of Gram Panchayats, Mandal Praja Parishads and Zilla Parishads) Rules, 2026

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High Courts29 Oct 2026

Smt Saripella Anuradha Vs Sri Saripella Venkata Rama Krishnamraju

Andhra Pradesh High Court · (2026) 10 AP CK 4375

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High Courts29 Oct 2026

M/s. Jaisurya FFPO Vs The State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 4374

Constitution of India-Article 226

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