Tribunals and Commissions09 Sept 2026Allowed
Royal Valtrans India Private Limited Vs Assessment Unit & Anr.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6692
Income-tax Act, 1961-Section 147
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Tribunals and Commissions09 Sept 2026Allowed
NTPC GE Power Services Private Limited Vs Commissioner Of Income Tax(Appeals)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6680
Income-tax Act, 1961-Section 143(3), 154, 36(1)(va)
Tribunals and Commissions09 Sept 2026Partly Allowed
Pollucon Technologies Limited Vs Income Tax Officer, Ward 20(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6679
Income-tax Act, 1961-Section 147, 69C
Tribunals and Commissions09 Sept 2026Partly Allowed
Onkar Jewellers Private Limited Vs Deputy Commissioner Of Income Tax Central Circle 26, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6547
Income Tax Act, 1961-Section 250, 143(3), 115JB, 68, 115BBETaxation Laws (Second Amendment) Act, 2016
Tribunals and Commissions09 Sept 2026Allowed
Consortium Of Accredited Healthcare Organization Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6431
Income Tax Act, 1961-Section 12A(1)(ac)(ii), 80G, 12A, 80G(5)(ii), 12AB(ii)(B), 2(15), 12AA, 11, 12, 12AB, 12AB(4), clause (e)(ii) of the Explanation to Section 12AB(4), 11(4A), 13(8)Society Registration Act of 1960
Tribunals and Commissions09 Sept 2026Allowed
Gautam Sehgal Vs DCIT, Central Circle- 14
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6427
Income-tax Act, 1961-Section 153C, 153A, 143(3), 271D, 132, 127(2), 69A, 115BBE, 139(5), 139(1), 131, 142(1), 144(1)(a), 144(1)(b)
Tribunals and Commissions09 Sept 2026
Education Concern Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6419
Income Tax Act, 1961-Section 12AA, 80G, 12AB, 12A(1)(ac)(ii), 12A(1)(ac)(iii), 282Income Tax Rules, 1962-Rule 127
Tribunals and Commissions09 Sept 2026
M/s. Smart Eye Security System Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6418
Income Tax Act, 1961-Section 250, 143(3), 144B, 143(2), 142(1), 68, 115BBE, 40(a)(ia), 194Q, 271AAC(1), 234A, 234B, 234C, 133(6), 206, 206C, 206C(1H), 194-OI.T. Rules, 1962-Rule 29GST Act
Tribunals and Commissions09 Sept 2026Allowed
Ankish Madhan Vs ITO Ward 29(1), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6417
Income-tax Act, 1961-Section 143(3), 115BBE, 68
Tribunals and Commissions09 Sept 2026Dismissed
ACIT Vs Shree Anjaney Traders LLP
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6415
Income-tax Act, 1961-Section 144B, 148, 148A(d), 147, 143(3)Direct Tax laws (Amendment) Act, 1987
Tribunals and Commissions09 Sept 2026
Shreenath Enterprises Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6414
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions09 Sept 2026Allowed
Frontier Raas Exports Private Limited Vs Central Circle 26
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6413
Income-tax Act, 1961-Section 147, 148, 148A(b), 148A(d)
Tribunals and Commissions09 Sept 2026Partly Allowed
Bharat Bhushan Gupta Vs ACIT Central Circle-25
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6411
Income-tax Act, 1961-Section 143(3), 153D, 69A, 139, 143(1), 132, 115BBE
Tribunals and Commissions09 Sept 2026
Shadi Lal Katyal Vs ACIT Circle-61(1), New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6410
Income-tax Act, 1961-Section 139(1), 143(2), 143(3), 148, 124(3), 292BB
Tribunals and Commissions09 Sept 2026Dismissed
DCIT Vs C Net Software Services Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6395
Income Tax Act, 1961-Section 250, 68, 69C, 147, 139, 132, 148/149/151, 148, 143(2), 142(1), 37
Tribunals and Commissions09 Sept 2026
Anil Kumar Aggarwal Vs ITO, Ward 5(1)(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6384
Income-tax Act, 1961-Section 151, 148, 149, 147, 148A(d)Taxation & Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions09 Sept 2026
Ruchi Jain Vs Income Tax Officer, Ward 54(1), New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6382
Income Tax Act, 1961-Section 143(2), 68, 115BBE, 10(38), 69A
Tribunals and Commissions09 Sept 2026Dismissed
ACIT Vs Arjun Enterprises Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6381
Income Tax Act, 1961-Section 132, 143(1), 147, 148, 149, 149(1)(b), first proviso to Section 149(1), 153A, 153A(1), Clause (a) of the fourth proviso to Section 153A(1), Explanation 2 to Section 153A(1), 153CFinance Act, 2021
Tribunals and Commissions09 Sept 2026Allowed
Omaxe Limited Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6378
Income Tax Act, 1961-Section 263, 153A
Tribunals and Commissions09 Sept 2026Allowed
Maasugarvnita Pvt. Ltd. Vs Income Tax Officer, Ward-16(1), New Delhi-110001
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6377
Limitation Act of 1963-Section 51Income-tax Act, 1961-Section 147, 144, 250, 270A, 272AAC