Tribunals and Commissions09 Sept 2026Allowed
Anju Chopra Vs CIT Appeal
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6365
Income Tax Act, 1961-Section 144, 147, 148, 153, 271(1)(c)Direct Tax Laws (Amendment) Act, 1987
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Tribunals and Commissions09 Sept 2026Partly Allowed
Sanjeev Kumar Agarwal & Ors. Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6364
Income-tax Act, 1961-Section 69A, 115BBE, 147, 143(2), 148, Explanation 2(iv) to Section 148, 144, 149(1)(b)
Tribunals and Commissions09 Sept 2026
M/s. GE India Industrial Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6363
Income-tax Act, 1961-Section 143(3), 144C(13), 143(3)/144C(11)/254, 144C, 254, 92CA, 92C(3), 92C(2), 92C, 37(1), 43B, 438, 271(1)(c), 234B, 234C, 234D, 244A, 36(i)(vii), 36(ii)Income-tax Rules, 1962-Rules 10-A to 10-E, 10B, 10B(1), 10B(2), 10B(2)(a), 10B(2)(e), 10B(3)
Tribunals and Commissions09 Sept 2026Allowed
Seema Anand Vs ITO, Ward 72 (1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6362
Income-tax Act, 1961-Section 143(3), 144B
Tribunals and Commissions09 Sept 2026Partly Allowed
Sanjeev Kumar Agarwal Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6361
Income-tax Act, 1961-Section 69A, 115BBE, 147, 143(2), 148, 144/147, 149(1)(b), Explanation 2(iv) to Section 148
Tribunals and Commissions09 Sept 2026Allowed
Hindustan EPC Co. Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6360
Income Tax Act, 1961-Section 250, 250(6), 250(2)(a)
Tribunals and Commissions09 Sept 2026Dismissed
DCIT Vs Sanjay Aggarwal
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6359
Income Tax Act, 1961-Section 250, 148, 131
Tribunals and Commissions09 Sept 2026Allowed
Suresh Kumar Mehta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6358
Income Tax Act, 1961-Section 250, 250(6), 250(2)(a)
Tribunals and Commissions09 Sept 2026
DCIT Vs BSES Yamuna Power Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6357
Income Tax Act, 1961-Section 153C, 153A, 153, 153C(1), 153C(3), 115JBFinance Act, 2017
Tribunals and Commissions09 Sept 2026Allowed
Rajesh Mittal Vs CIT(A)/NFAC
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6356
Income Tax Act, 1961-Section 68, 147, 115BBE, 234A, 234B, 234C, 148, 151, 250
Tribunals and Commissions09 Sept 2026
M/s Nawla Ispat Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6355
Income Tax Act, 1961-Section 153C, 143(3), 68, 69A, 292C, 292B
Tribunals and Commissions09 Sept 2026Partly Allowed
Kent Cables Pvt. Limited Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6354
Income Tax Act, 1961-Section 250, 143(3), 68, 115BBE, 145(3), 44AB
Tribunals and Commissions09 Sept 2026Allowed
Color Bar Cosmetics Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6353
Income Tax Act, 1961-Section 153C, 143(3), 250(6), 69, 271AAC, 234B, 234C, 234D, 153C(1), 153C(3), 132, 132A, 153A, 148Finance Act, 2021
Tribunals and Commissions09 Sept 2026
M/s. GE India Industrial Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6352
Income-tax Act, 1961-Section 143(3), 144C(13), 143(3)/144C(11)/254, 144C, 254, 92CA, 92C(3), 92C(2), 37(1), 43B, 438, 271(1)(c), 234B, 234C, 234D, 244A, 36(i)(vii), 36(ii)Income-tax Rules-Rule 10-A, 10B, 10C, 10D, 10E, 10B(1), 10B(2), 10B(2)(a), 10B(2)(e), 10B(3)
Tribunals and Commissions09 Sept 2026Allowed
The DivyaLok Co-operative Group Housing Society Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6350
Income Tax Act, 1961-Section 250, 148, 148A(b), 148A(d), 269SS, 271D, 274, Chapter XXIHaryana Co-operative Societies Act, 1984
Tribunals and Commissions09 Sept 2026
All India Motor Transport Congress Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6348
Income Tax Act, 1961-Section 12A, 80G(5)(ii), 2(15), 12AA, 10, 11, 12A(1)(ac)(i), 80G(5)
Tribunals and Commissions09 Sept 2026Allowed
Rajender Raghuvanshi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6347
Income Tax Act, 1961-Section 147, 144B, 148, 143(2), 115BBE, 69, 68
Tribunals and Commissions09 Sept 2026Dismissed
DCIT Vs EKO India Financial Services Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6346
Income Tax Act, 1961-Section 143(3), 68, 115BBE, 133A, 133(6)
Tribunals and Commissions09 Sept 2026Allowed
Anju Chopra Vs CIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6345
Income Tax Act, 1961-Section 144, 147, 148, 153, 271(1)(c)Direct Tax laws (Amendment) Act, 1987
Tribunals and Commissions09 Sept 2026
Honda R And D (India) Private Limited Vs DCIT, Circle 10(1), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 6341
Income Tax Act, 1961-Section 143(3), 144C(13), 144B