JUDGMENT DATABASE

Search 12,29,665 Indian judgments.

12,29,665 judgments in All Courts · page 550 of 61,484

High Courts10 Sept 2026Allowed

Sheojiram Leel Vs State Of Rajasthan & Anr.

Rajasthan High Court · 2026:RJ-JP:36530

Negotiable Instruments Act, 1881-Section 138, 147Code of Criminal Procedure, 1973-Section 397, 401Bharatiya Nagarik Suraksha Sanhita, 2023-Section 481

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High Courts10 Sept 2026Disposed of

Hindustan Unilever Limited Vs Kwick Living (I) Private Limited

Delhi High Court · (2026) 09 DEL CK 1298

Code of Civil Procedure, 1908-Order XXXIX Rules 1, 2, Section 151Trade Marks Act, 1999-Section 29(8), 30(1)Constitution of India-Article 19(1)(a), Article 19(2)

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High Courts10 Sept 2026Dismissed

Anil Kumar & Ram Ashish Vs Rangi Lal

Delhi High Court · (2026) 09 DEL CK 1297

Code of Civil Procedure, 1908-Section 96, Order XII Rule 6Indian Easements Act, 1882-Section 52, Section 60(b)Bharatiya Sakshya Adhiniyam, 2023-Section 53

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High Courts10 Sept 2026Allowed

Religare Finvest Limited Vs Atelier Automobiles Pvt. Ltd. & Ors.

Delhi High Court · (2026) 09 DEL CK 1296

Arbitration and Conciliation Act, 1996-Section 34, Section 31(7)(a) and (b)

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High Courts10 Sept 2026Dismissed

Manav Adhikar Kalyan Mishan Sanstha Vs Municipal Corporation Of Delhi And Ors.

Delhi High Court · (2026) 09 DEL CK 1295

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High Courts10 Sept 2026Dismissed

Ritu Goel And Anr. Vs Kamlesh And Ors.

Delhi High Court · (2026) 09 DEL CK 1294

Commercial Courts Act, 2015-Section 13Code of Civil Procedure, 1908-Order XXIII Rule 1

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High Courts10 Sept 2026Disposed of

Rehri Patri Ekta Manch Vs Govt. Of NCT Of Delhi And Ors.

Delhi High Court · (2026) 09 DEL CK 1293

Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 19

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High Courts10 Sept 2026Disposed of

Tarushi Rathore Vs Sanjay Rathore

Delhi High Court · (2026) 09 DEL CK 1292

Constitution of India, 1950-Article 227Code of Civil Procedure, 1908-Order XVIII Rule 4(2)

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High Courts10 Sept 2026Disposed of

Krishna Real Estate Enterprises Pvt. Ltd. Vs Mr. Gurcharan Singh Syal & Ors.

Delhi High Court · (2026) 09 DEL CK 1291

Limitation Act, 1963-Section 5, Article 117Code of Civil Procedure, 1908-Order VII Rule 10

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High Courts10 Sept 2026Disposed of

State Vs Munna Kumar

Delhi High Court · (2026) 09 DEL CK 1290

Indian Penal Code, 1860-Section 376(2)(f)Code of Criminal Procedure, 1973-Section 428, 357Bharatiya Nagarik Suraksha Sanhita, 2023-Section 396

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High Courts10 Sept 2026Allowed

Anup Chawla Vs Kapil Chawla

Delhi High Court · (2026) 09 DEL CK 1289

Contempt of Courts Act, 1971-Section 12

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High Courts10 Sept 2026Dismissed

Vinesh Phogat Vs Wrestling Federation Of India & Ors.

Delhi High Court · (2026) 09 DEL CK 1288

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High Courts10 Sept 2026Allowed

Eco Green Buildtech Pvt Ltd Vs Vikartan Infrastructure Pvt Ltd

Delhi High Court · (2026) 09 DEL CK 1287

Arbitration and Conciliation Act, 1996-Section 34, Section 33, Section 29A(1), Section 24(3), Section 18, Section 61, Section 62Indian Contract Act, 1872-Section 55, Section 73

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High Courts10 Sept 2026Allowed