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High Courts10 Sept 2026Allowed

Md. Hasinuddin & Anr. Vs Beauty Dutta

Calcutta High Court · (2026) 09 CAL CK 1707

West Bengal Premises Tenancy Act, 1997-Section 7West Bengal Premises Tenancy Act, 1997-Section 21Limitation Act, 1963-Section 5
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High Courts10 Sept 2026Disposed of

Md. Mehedi Hossain Vs. The State of West Bengal

Calcutta High Court · (2026) 09 CAL CK 1706

Constitution of India-Article 226West Bengal Scheduled Castes and Scheduled Tribes (Identification) Act, 1994-Section 2(a), 5, 6, 7, 8, 9, 9AWest Bengal Scheduled Castes and Scheduled Tribes (Identification) Rules, 1995-Rule 3
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High Courts10 Sept 2026Disposed of

Subrata Mukherjee Vs Union of India & Ors.

Calcutta High Court · (2026) 09 CAL CK 1703

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(4)Security Interest (Enforcement) Rules, 2002-Rule 8(5)Constitution of India-Article 226
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High Courts10 Sept 2026Disposed of

Pulin Mondal Vs The State of West Bengal

Calcutta High Court · (2026) 09 CAL CK 1694

Indian Penal Code, 1860-Section 302, 304Code of Criminal Procedure, 1973-Section 164, 437ABharatiya Nagarik Suraksha Sanhita, 2023-Section 481
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