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12,29,656 judgments in All Courts · page 544 of 61,483

High Courts10 Sept 2026Allowed

Marsal Dhanwar Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 1965

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 84, 351C.G. Excise Act-Section 34(2), 59(a)Bharatiya Nyaya Sanhita-Section 269, 209
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High Courts10 Sept 2026Allowed

Durgesh Nagesh Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 1947

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 183, 84, 351Bharatiya Nyaya Sanhita-Sections 137(2), 87, 64(2)(m), 269, 209POCSO Act-Section 4, 6
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High Courts10 Sept 2026Allowed

Harish Sendre Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 1948

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 84, 351Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(B)Bharatiya Nyaya Sanhita-Section 269, 209
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High Courts10 Sept 2026Allowed

Dr. Priyanka Soni Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 1949

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 84, 351Indian Penal Code-Sections 420, 465, 468, 471, 193, 197 and 34Bharatiya Nyaya Sanhita-Section 269, 209
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High Courts10 Sept 2026Allowed

Dr. Priyanka Soni Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 1950

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Section 269, 209Indian Penal Code-Sections 420, 465, 468, 471, 193, 197, 34
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High Courts10 Sept 2026Allowed

Laxmi Bai Yadav Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 1952

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 84, 351C.G. Excise Act-Sections 34(1)(a), 34(2), 59(a)Bharatiya Nyaya Sanhita-Section 269, 209
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High Courts10 Sept 2026

Abdul Qayum Mansuri Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 1954

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 308(6), 61(2), 3(5), 269, 209I.T. Act-Sections 66(C), 66(D)
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High Courts10 Sept 2026Allowed

Ranjit Rajendra Gholap Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 1956

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483, 84, 351Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)Bharatiya Nyaya Sanhita-Section 269, 209
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High Courts10 Sept 2026Allowed

Kuldeep Singh Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 1964

Bhartiya Narik Suraksha Sanhita, 2023-Section 483, 84, 351Narcotic Drugs and Psychotropic Substances Act, 1985-Section 22(B)Bharatiya Nyaya Sanhita-Section 269, 209
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