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12,29,656 judgments in All Courts · page 531 of 61,483

High Courts11 Sept 2026Allowed

Dadasaheb Sada Kadam Vs State of Maharashtra and Others

Bombay High Court · (2026) 09 BOM CK 1682

Constitution of India-Article 226, 14, 21, 309Maharashtra Civil Services (Pension) Rules, 1982-Rule 30, 31, 33, 38, 57, 100, 110Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981-Rule 19
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High Courts11 Sept 2026Allowed

Savej Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1717

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 310(2), 311, 309(4), 309(6), 111, 3(5)Arms Act-Section 25
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High Courts11 Sept 2026Allowed

Shakti Sagar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1718

BNSS-Section 483Cr.P.C.-Section 439BNS-Sections 103(1), 109, 126(2), 3(5), 115(2), 118(1), 118(2), 238
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High Courts11 Sept 2026Allowed

Shubham Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1719

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Cr.P.C., 1973-Section 439Bharatiya Nyaya Sanhita, 2023-Sections 105, 123, 194
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High Courts11 Sept 2026Allowed

Robin Singh Alias Robin Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1720

Bharatiya Nyaya Sanhita (B.N.S.), 2023-Sections 316(2), 318(4), 238(b), 61Public Examinations (Prevention of Unfair Means) Act, 2024-Section 10, 11
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High Courts11 Sept 2026Allowed

Arvind Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1721

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 483Cr.P.C.-Section 439IPC-Section 420, 120-B
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High Courts11 Sept 2026Dismissed

Manpreet Kaur Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1722

NDPS Act-Section 22(c), 61, 85, 50, 22-B, 21-B, 37(1)(b)(ii), 37Constitution of India-Article 21
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High Courts11 Sept 2026Allowed

Ankit Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1736

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 358IPC-Sections 302 & 34, 323/506BNS, 2023-Sections 103(1) and 3(5)
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High Courts11 Sept 2026Allowed

Neeraj Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1724

Bharatiya Nyaya Sanhita (B.N.S.), 2023-Sections 316(2), 318(4), 61(2), 238(B)Public Examinations (Prevention of Unfair Means) Act, 2024-Sections 10 and 11
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High Courts11 Sept 2026Allowed

Varinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1725

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21
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High Courts11 Sept 2026Dismissed

Mohd. Masrool Khan Vs Sakshi Bhat

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 1676

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 379Code of Criminal Procedure, 1973-Section 340
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