JUDGMENT DATABASE

Search 12,28,363 Indian judgments.

12,28,363 judgments in All Courts · page 50 of 61,419

High Courts30 Oct 2026

Dr.T.K.Neerajakshi Vs The State & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 4404

Indian Penal Code-Sections 417, 420, 34SCs & STs (PoA) Act, 1989-Section 3(1)(xii)Code of Criminal Procedure, 1973-Section 372, 374(2), 378(4)

High Courts30 Oct 2026

M/s. Apex Exports Vs Kopparthi Venkata Surya Bhaskara Rao & Anr.

Andhra Pradesh High Court · (2026) 10 AP CK 4403

High Courts30 Oct 2026

The Special Deputy Collector, Land Acquisition Officer, Sri Sailam Project Vs P C Hussainaiah

Andhra Pradesh High Court · (2026) 10 AP CK 4402

Constitution of India-Article 227CPC-Section 151, Order XXI Rules 11, 43 and 77

High Courts30 Oct 2026

Vadde Raghupathi Vs The State Of Andhra Pradesh & Anr.

Andhra Pradesh High Court · (2026) 10 AP CK 4401

Code of Criminal Procedure, 1973-Sections 437, 438, 439, 482, 155(2), 156(1), 195(1)(a)BNSS-Section 528IPC-Sections 34, 143, 188, 341, 447, 506

High Courts30 Oct 2026

Desai Padma & Anr. Vs P Venkateswaramma & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 4400

Constitution of India-Article 227Code of Civil Procedure, 1908-Order I Rule 10(2), Section 151

High Courts30 Oct 2026

M/s. Apex Exports Vs Kopparthi Venkata Surya Bhaskara Rao & Anr.

Andhra Pradesh High Court · (2026) 10 AP CK 4399

High Courts30 Oct 2026Allowed

Peddarapu Srinivas & Anr. Vs The State Of Andhra Pradesh & Anr.

Andhra Pradesh High Court · 2024 INSC 881

Indian Penal Code-Sections 193 to 196, 199, 200, 205 to 211, 228 and 420Cr.P.C-Sections 190, 195, 195(1)(b)(i), 200, 340, 437, 438, 439 and 482BNSS-Section 528

High Courts30 Oct 2026Allowed

Boppinedi Subramanyeshwara Rao & Anr. Vs Boppinedi Cheena Devi Prasanna & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 4396

Indian Penal Code-Section 498-ADowry Prohibition Act-Sections 3 and 4Code of Criminal Procedure-Sections 161, 437, 438, 439, 482

High Courts30 Oct 2026Dismissed

Dr.C. Ranjith Kumar Vs The State Of Andhra Pradesh & Anr.

Andhra Pradesh High Court · (2026) 10 AP CK 4395

Indian Penal Code, 1860-Section 498-A, 354-D, 34Information Technology Act, 2000-Sections 66-D, 67Cr.P.C-Sections 437, 438, 439, 482

High Courts30 Oct 2026Allowed

N. Vijaya Bhaskara Rao Vs State Of Andhra Pradesh & Anr.

Andhra Pradesh High Court · (2026) 10 AP CK 4394

Code of Criminal Procedure, 1973-Sections 437, 438, 439, 482, 155(2), 156(1)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 120-B, 406, 409, 420, 506, 34

High Courts30 Oct 2026Dismissed

Sri Phani Raghavalu Meduri Vs The State Of Andhra Pradesh & Anr.

Andhra Pradesh High Court · (2026) 10 AP CK 4393

Indian Penal Code-Section 498-A, 49A(A)Dowry Prohibition Act, 1961-Sections 3 and 4Cr.P.C.-Section 437, 438, 439, 482

High Courts30 Oct 2026Disposed Of

Anup Kumar Satpathy Vs Union Of India & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 4392

Indian Penal Code-Sections 469, 499, 500Information Technology Act, 2000-Section 72Constitution of India-Article 226

High Courts30 Oct 2026Partly Allowed

Nakkala Neelambram & Ors. Vs The State Of Andhra Pradesh & Anr.

Andhra Pradesh High Court · (2026) 10 AP CK 4391

Indian Penal Code-Sections 498-A, 506Dowry Prohibition Act, 1961-Sections 3, 4Code of Criminal Procedure-Sections 161, 437, 438, 439, 482

High Courts30 Oct 2026

Paapidi Madan Mohan Reddy & Anr. Vs The State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · 2022 INSC 1292

Indian Penal Code-Section 447, 341, 506SC & ST (Prevention of Atrocities) Act, 1989-Section 3(1)(f), 3(1)(g), 3(1)(s), 3(2)(v), 3(2)(v)(a)Code of Criminal Procedure-Section 437, 438, 439, 482

High Courts30 Oct 2026

Undamatla Venkatarao Vs Nanna Suresh & Anr.

Andhra Pradesh High Court · (2026) 10 AP CK 4387

Indian Penal Code-Sections 379, 34, 420Essential Commodities Act-Section 7(1)Cr.P.C-Sections 437, 438, 439, 482

High Courts30 Oct 2026Allowed

Thota Mohan Rao & Ors. Vs Smt Kedakoti Sandhya & Anr.

Andhra Pradesh High Court · (2026) 10 AP CK 4386

Indian Penal Code-Section 498-ADowry Prohibition Act-Sections 3 and 4Protection of Women from Domestic Violence Act-Sections 12, 28, 32

High Courts30 Oct 2026

PVR Inox Limited Vs Laila Hotels And Resorts Private Limited & Anr.

Andhra Pradesh High Court · (2026) 10 AP CK 4385

Arbitration and Conciliation Act, 1996-Section 9(1)Commercial Courts Act, 2015-Section 10(3)CPC-Section 151

High Courts30 Oct 2026Disposed Of

R. Venkateswarlu Vs The State Of Andhra Pradesh & Anr.

Andhra Pradesh High Court · 2025 INSC 278

Negotiable Instrument Act, 1881-Section 138, 142, 148Criminal Procedure Code, 1973-Section 372, 374(2), 378(4), 378, 200, 2(wa)BNSS-Section 413

High Courts30 Oct 2026Allowed

Marubaka Anuradha & Anr. Vs The State Of Andhra Pradesh & Anr.

Andhra Pradesh High Court · (2026) 10 AP CK 4383

Indian Penal Code-Sections 34, 425, 427, 441, 447, 503, 506Cr.P.C-Sections 437, 438, 439, 482BNSS-Section 528

High Courts30 Oct 2026

Avula Sreelakshmi Vs The State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 4373

Constitution of India-Article 226, 14, 21CPC-Section 151