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12,29,649 judgments in All Courts · page 498 of 61,483

High Courts16 Sept 2026

Manjit Singh & Anr. Vs Nirmal & Ors.

Delhi High Court · (2026) 09 DEL CK 2250

Code of Civil Procedure, 1908-Section 96, Order 41 Rule 24Court Fees Act-Schedule-II Article 17 Sub-Clause (vi)Limitation Act, 1963-Article 65, Section 27
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High Courts16 Sept 2026

Kiran Kriplani & Anr. Vs ICICI Bank Ltd.

Delhi High Court · (2026) 09 DEL CK 2252

Code of Civil Procedure, 1908-Section 96, Order VII Rule 11, 35, 35A, 35BIndian Contract Act, 1872-Section 176Limitation Act, 1963-Article 74, 55, 113
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High Courts16 Sept 2026Dismissed

Vijaya Rajagopala Vs CBI

Delhi High Court · (2026) 09 DEL CK 2255

Code of Criminal Procedure, 1973-Section 482, 311, 91, 397(2)Income Tax Act, 1961-Section 132, 132(1)Indian Penal Code, 1860-Section 120B
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High Courts16 Sept 2026Partly Allowed

Harcharanjeet Bains Vs State & Anr.

Delhi High Court · (2026) 09 DEL CK 2257

Code of Criminal Procedure, 1973-Section 482, 91, 41A, 468, 468(2)(c), 469, 470, 470(4)(a), 472, 473Indian Penal Code, 1860-Section 34, 405, 406, 493, 498AHindu Marriage Act, 1955-Section 12(1)(c), 13(1)(ia) and (ib)
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