High Courts18 Sept 2026Allowed
Mrs Sunita Shokeen & Ors. Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 09 DEL CK 2577
IPC-Section 498A, 406
JUDGMENT DATABASE
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12,29,635 judgments in All Courts · page 471 of 61,482
High Courts18 Sept 2026
M/S Kra Infrastructure Developers Pvt Ltd Vs M/S Simplex Infrastuctures Ltd
Delhi High Court · (2026) 09 DEL CK 2578
Indian Stamp Act, 1899
High Courts18 Sept 2026
Rashmi Sales Pvt Ltd & Ors. Vs Club Resorto Vacations Private Limited
Delhi High Court · (2026) 09 DEL CK 2579
Arbitration and Conciliation Act, 1996-Section 29A(4) and (5)
High Courts18 Sept 2026
Ruffen Joseph & Anr. Vs Sukhbir Singh & Anr.
Delhi High Court · (2026) 09 DEL CK 2580
Code of Civil Procedure, 1908-Section 96, Order XLICode of Criminal Procedure, 1973-Section 156 (3)Delhi Rent Control Act-Section 1(2), 3(c), 8, 50
High Courts18 Sept 2026
Anil Prashar Vs State & Ors.
Delhi High Court · (2026) 09 DEL CK 2581
Indian Succession Act, 1925-Section 299, 276, 63, 63(c)Evidence Act-Section 68CPC-Section 151, Order XLI Rule 27
High Courts18 Sept 2026
Kum Kum Construction Co Through Proprietor Sh Nand Kishore Goyal Vs Union Of India Through Engineer-In-Chief & Anr.
Delhi High Court · (2026) 09 DEL CK 2582
Indian Stamp Act, 1899
High Courts18 Sept 2026
Bina Arora Vs Sunil Kumar Arora & Ors.
Delhi High Court · 2026 INSC 908
Code of Civil Procedure, 1908-Section 96, 151, Order XLI, XII Rule 6, VII Rule 11Limitation Act-Article 113, 110
High Courts18 Sept 2026
Iron Triangle Limited Vs Jetpur Somnath Tollways Pvt Ltd
Delhi High Court · (2026) 09 DEL CK 2584
Indian Stamp Act, 1899
High Courts18 Sept 2026Dismissed
Saraswati Printers Vs Directorate General Of GST Intelligence, DZU & Ors.
Delhi High Court · 2025 INSC 982
Central Goods and Services Tax Act, 2017-Section 74, 74(1), 73, 6(2)(b), 17(5), 107Delhi Goods and Services Tax Act, 2017-Section 73Integrated Goods and Services Tax Act, 2017-Section 20
High Courts18 Sept 2026
Sikander & Anr. Vs Union Of India
Delhi High Court · (2026) 09 DEL CK 2587
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Sections 123(c), 124-A
High Courts18 Sept 2026
Radhey Shyam Gupta Vs Tata Power Delhi Distribution Limited
Delhi High Court · (2026) 09 DEL CK 2589
Code of Civil Procedure, 1908-Section 100, Order XLII, 151Electricity Act, 2003-Section 68, 67, 67(3), 67(4), 145, 126, 127Works of Licensees Rules, 2006-Rule 3
High Courts18 Sept 2026
Pravin Kumar Vs ITC Limited & Ors.
Calcutta High Court · (2026) 09 CAL CK 2591
Letters Patent for the High Court of Judicature at Fort William in Bengal-Clause 12, 14, 1tTrade Marks Act-Section 134(2), 28(3), 30(2)(e), 124, 17(1), 17(2), 28, 29, 30, 31, 124(5), 29(1), 29(4), 2(1)(r)(ii)(c), 28(1), 28(1)(3), 29(4)(a), 124(1)(b), 30(32)(e), 124(2), 124(4), 48, 49(1)(a), 49(1)(b), 124(1)(b)(ii), 28 to 30Copyright Act, 1957-Section 62(2), 22, 15(2), 45(1), 14(c)(v), 2(c)(i), 17(c), 30, 30A, 19
High Courts18 Sept 2026
Akash Ghosh Vs Smt. Pooja Seet
Chhattisgarh High Court · (2026) 09 CHH CK 2593
Family Court Act, 1984-Section 19 (1)Hindu Marriage Act, 1955-Section 13, 27Domestic Violence Act
High Courts18 Sept 2026
Smt. Bhawana Arthur Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2595
Chhattisgarh Ashakiya Sikshan Sanstha (Adhyapakon Tatha Anya Karmchariyon ke Vetano ka Sandaya) Adhiniyam, 1978-Section 6(a)(iii)
High Courts18 Sept 2026
Brajesh Khande Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2597
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 69, 64(2)(m), 351(3)
High Courts18 Sept 2026
Deendayal Sahu Vs India Oil Corporation Limited & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2599
Arbitration and Conciliation Act, 1996-Section 11(6)Arbitrator Act, 1940Indian corporation Act, 1940
High Courts18 Sept 2026
Chowaram Banjare Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2601
High Courts18 Sept 2026
Kallu Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2603
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483NDPS Act-Section 20 (B)
High Courts18 Sept 2026
Ghasi Ram & Ors. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 2605
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 109(1), 351(3), 115(2), 296, 3(5)
High Courts18 Sept 2026
Khirodhar Singh Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 2606