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12,29,635 judgments in All Courts · page 434 of 61,482

High Courts22 Sept 2026

Duleshwar Sahu Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 3725

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 64(2)(m)Protection of Children from Sexual Offences Act-Sections 4 and 6
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High Courts22 Sept 2026Disposed Of

Korban Ali Khan Vs State Of West Bengal & Ors.

Calcutta High Court · (2026) 09 CAL CK 3728

West Bengal School Service Commission (General Transfer, Transfer on Special Grounds and Reallocation) Rules, 2015-Rule 3, 3(1), 4, 4(1)(a), 4(1)(b), 4(2), 5, 6, 6(2), 7, 9West Bengal School Service Commission (General Transfer) Rule, 2013
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High Courts22 Sept 2026Disposed Of

Satinder Rai Vs Union Of India & Ors.

Calcutta High Court · (2026) 09 CAL CK 3734

Railway Protection Force Act, 1957-Section 9(1)(i)Railway Protection Force Rules, 1987-Rules 35, 133, 135, 146.2, 146.3, 146.6, 147(i), 147(ii), 153, 153.8, 153.10 to 153.16Railway Property (Unlawful Possession) Act-Section 7
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High Courts22 Sept 2026

Asit Gorai & Ors. Vs State Of West Bengal & Anr.

Calcutta High Court · (2026) 09 CAL CK 3736

Indian Penal Code-Section 323, 326, 307, 120B, 420, 506, 34Code of Criminal Procedure-Section 156(3), 154(1), 154(3), 161, 164, 482, 438, 488, 406, 407Oaths Act, 1969-Section 4, 4(2)
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