High Courts02 Nov 2026
Bismilla Khan Vs State Of Kerala & Ors.
High Court Of Kerala · (2026) 11 KL CK 0078
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Section 420, 34
JUDGMENT DATABASE
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12,28,363 judgments in All Courts · page 40 of 61,419
High Courts02 Nov 2026
Hassan Vs State Of Kerala
High Court Of Kerala · 2026 INSC 987
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 69, 75(1) and 75(2)
High Courts02 Nov 2026Dismissed
Sahil Husain Vs The State (Govt. Of NCT Of Delhi)
Delhi High Court · (2026) 11 DEL CK 0076
BNS-Section 110/3(5)
High Courts02 Nov 2026Dismissed
Sourav Vs State Of NCT Of Delhi
Delhi High Court · (2026) 11 DEL CK 0075
BNS-Section 112, 318(4), 317(2), 317(5), 319, 61(2)
High Courts02 Nov 2026Disposed Of
Rajni Balodi Vs Vinay Balodi
Delhi High Court · (2026) 11 DEL CK 0074
High Courts02 Nov 2026Allowed
Harikrishnan PS Vs Narcotics Control Bureau
Delhi High Court · (2026) 11 DEL CK 0073
NDPS Act-Section 8(c), 21(c), 29, 37
High Courts02 Nov 2026Dismissed
Naresh Gaur Vs State (Government Of Nct Of Delhi) & Ors.
Delhi High Court · (2026) 11 DEL CK 0072
High Courts02 Nov 2026
Harinanth Nair.M Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 11 KL CK 0071
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 189(1), 189(2), 189(4), 126(1), 115(1), 118(1), 118(2), 296(b), 190
High Courts02 Nov 2026
Sarath T.U. Vs State Of Kerala
High Court Of Kerala · (2026) 11 KL CK 0070
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)(ii)(A)Juvenile Justice (Care and Protection of Children) Act, 2015-Section 77
High Courts02 Nov 2026
Junaid Ali P Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 11 KL CK 0069
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)(ii)C
High Courts02 Nov 2026
Subesh Vs State Of Kerala
High Court Of Kerala · (2026) 11 KL CK 0068
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482
High Courts02 Nov 2026
K.K. Soman Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 11 KL CK 0067
Prevention of Corruption Act, 1988-Section 6, 13(1)(c), 13(2), 19, 19(1)(c)Indian Penal Code-Section 25, 44, 161, 405, 409, 420, 467, 468, 471, 477A, 120BCode of Criminal Procedure-Section 197, 197(1)
High Courts02 Nov 2026
Adithyan.V & Anr. Vs State Of Kerala
High Court Of Kerala · (2026) 11 KL CK 0066
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 189(2), 191(2), 191(3), 118(1), 109(1), 190
High Courts02 Nov 2026
Shajahan Ali Vs State Of Kerala
High Court Of Kerala · (2026) 11 KL CK 0065
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)(ii)(B)
High Courts02 Nov 2026
Raphimon M. E. Vs State Of Kerala
High Court Of Kerala · (2026) 11 KL CK 0064
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22(b), 29, 27(b)
High Courts02 Nov 2026
Jyothish V.V Vs State Of Kerala
High Court Of Kerala · (2026) 11 KL CK 0063
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 310(1), 310(2), 142
High Courts02 Nov 2026
Adithyan.V & Anr. Vs State Of Kerala
High Court Of Kerala · (2026) 11 KL CK 0062
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 189(2), 191(2), 191(3), 118(1), 109(1) r/w Section 190
High Courts02 Nov 2026
Suresh Vs State Of Kerala
High Court Of Kerala · (2026) 11 KL CK 0060
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 22(b), 29
High Courts02 Nov 2026
Keerthana Murali Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 11 KL CK 0059
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 336(2), 336(3), 340(2), 316(2), 318(4), 3(5)Special Marriage Act, 1954
High Courts02 Nov 2026
Muhammed Ameer A Vs State Of Kerala
High Court Of Kerala · (2026) 11 KL CK 0058
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhitha, 2023-Sections 296(b), 329(1), 115(2), 118(2), 3(5)