High Courts02 Nov 2026Dismissed
Saheblal Jainuddin Shaikh Vs The State Of Maharashtra & Ors.
Bombay High Court · (2026) 11 BOM CK 0104
Indian Penal Code, 1860-Section 498-A, 306, 323 read with Section 34Indian Evidence Act-Section 113 B
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12,28,363 judgments in All Courts · page 39 of 61,419
High Courts02 Nov 2026Dismissed
Shri. Sanjay Shamrao Bhor & Ors. Vs Pune Municipal Corporation & Ors.
Bombay High Court · 2024 INSC 621
Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971-Section 28; Section 30; Section 30(1)(b); Section 32; Section 48(1); Items 5, 6, 9 and 10 of Schedule IVCode of Criminal Procedure, 1973-Section 197Industrial Employment (Standing Orders) Act, 1946-Clause 4-C of the Model Standing Orders; Clause 32 of the Model Standing Orders; Section 10A(3)
High Courts02 Nov 2026Dismissed
Oil and Natural Gas Corporation Ltd. Vs M/s Great Eastern Shipping Co. Ltd. (Now M/s Great Offshore Ltd.)
Bombay High Court · (2026) 11 BOM CK 0098
Arbitration and Conciliation Act, 1996-Section 34, 31(7)Interest Act, 1978-Section 2(b)Companies Act, 1956
High Courts02 Nov 2026Dismissed
JC Flowers Asset Reconstruction Pvt. Ltd. Vs State Of Maharashtra & Ors.
Bombay High Court · (2026) 11 BOM CK 0097
Constitution of India-Article 21, 226, 227Companies Act, 2013Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 3
High Courts02 Nov 2026Allowed
Pramod Vs The State Of Maharashtra
Bombay High Court · (2026) 11 BOM CK 0096
Indian Penal Code-Section 302, 201Code of Criminal Procedure-Section 313
High Courts02 Nov 2026Dismissed
J.P Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2026) 11 DEL CK 0093
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415(2), 528Indian Penal Code-Section 376Protection of Children from Sexual Offences Act, 2012-Section 2(d), 3(b), 5(m), 6, 29, 30
Supreme Court02 Nov 2026Dismissed
Ramkishan Digambar Jadhav Vs The State Of Maharashtra
Supreme Court Of India · 2026 INSC 1187
Indian Penal Code, 1860-Sections 498-A, 304-B, 302; Section 34Indian Evidence Act, 1872-Sections 106 and 113-BConstitution of India-Article 136
High Courts02 Nov 2026Partly Allowed
Mohd Anzar Ahmad Vs State NCT Of Delhi Through SHO PS Jaitpur Delhi & Anr.
Delhi High Court · (2026) 11 DEL CK 0091
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415(2)Indian Penal Code, 1860-Sections 363, 376, 506, 53Protection of Children from Sexual Offences Act, 2012-Sections 6, 29, 30
High Courts02 Nov 2026Dismissed
Krishan Kumar Sharma Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 11 DEL CK 0090
Constitution of India-Article 226Delhi Municipal Corporation Act, 1957-Section 336, 347(B)
Supreme Court02 Nov 2026
Surendra Manjhi & Anr. Vs Union Of India & Ors.
Supreme Court Of India · 2026 INSC 1185
Constitution of India-Articles 32, 23, 21 and 24Bonded Labour System (Abolition) Act, 1976-Sections 4, 5, 6, 10 to 12, 13 and 14
High Courts02 Nov 2026Disposed Of
Puneet Sharma Vs Shivam Walia
Delhi High Court · (2026) 11 DEL CK 0088
Arbitration and Conciliation Act, 1996-Section 11, 7, 12(2), 11(6)
Supreme Court02 Nov 2026Disposed Of
A. Arun Vs Varsha Sharma & Ors.
Supreme Court Of India · 2026 INSC 1186
Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Cyber Law Offenders, Drug Offenders, Forest Offenders, Goondas, Immoral Traffic Offenders, Sand Offenders, Sexual Offenders, Slum-Grabbers and Video Pirates Act, 1982-Section 3(1)Indian Penal Code, 1860-Sections 409, 420, 465, 468, 471 and 120-B
High Courts02 Nov 2026Disposed Of
Unthinkable Solutions LLP Vs Essumo Technologies Private Limited
Delhi High Court · (2026) 11 DEL CK 0086
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 12(2)
High Courts02 Nov 2026Disposed Of
Dr Harit Kumar Chaturvedi Vs Max Healthcare Institute Limited
Delhi High Court · (2026) 11 DEL CK 0085
Arbitration and Conciliation Act, 1996-Section 15, 15(2), 12(2)
High Courts02 Nov 2026Dismissed
Union Of India Vs M/s Kamaladityya Constructions Pvt. Ltd.
Delhi High Court · (2026) 11 DEL CK 0084
High Courts02 Nov 2026Dismissed
M/S Kistler Instrumente AG Vs Natrip Implementation Society
Delhi High Court · (2026) 11 DEL CK 0083
High Courts02 Nov 2026Allowed
Shahid @ Billi Vs State (NCT Of Delhi)
Delhi High Court · (2026) 11 DEL CK 0082
IPC-Section 365, 376(2)(g), 506
High Courts02 Nov 2026Allowed
Manuj Gupta & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 11 DEL CK 0081
IPC-Section 498A/406/34
High Courts02 Nov 2026Allowed
Parul Kaur & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 11 DEL CK 0080
IPC-Section 323, 354, 506, 509, 34
High Courts02 Nov 2026Allowed
Punit Gupta & Anr. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 11 DEL CK 0079
IPC-Section 308, 451, 506, 34