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12,29,635 judgments in All Courts · page 366 of 61,482

High Courts28 Sept 2026Disposed Of

Sudip Mandal Vs Bangiya Gramin Vikas Bank & Ors.

Calcutta High Court · (2026) 09 CAL CK 5091

Constitution of India-Article 311, 311(1), 131, 226, 227Regional Rural Banks Act, 1976Bangiya Gramin Vikas Bank (Officers and Employees) Service Regulations, 2010-Regulations 49, 50, 51
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High Courts28 Sept 2026Dismissed

Sanklecha Constructions Pvt. Ltd. & Ors. Vs Nitin Madhukar Shewale & Ors.

Bombay High Court · (2026) 09 BOM CK 5079

Real Estate (Regulation and Development) Act, 2016-Section 58, 31, 18, 18(1), 18(1)(a), 18(1)(b), 18(2), 19(4), 12, 14, 19, 40(1), proviso to Section 43(5), 44(4), 71, 71(3), 72Maharashtra Real Estate (Regulation and Development) (Registration of Real Estate Projects, Registration of Real Estate Agents, Rate of Interest and Disclosures on Website) Rules, 2017-Rule 18Constitution of India-Articles 14, 19(1)(g), 20
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High Courts28 Sept 2026Dismissed

Sanklecha Constructions Pvt. Ltd. & Ors. Vs Nitin Madhukar Shewale & Ors.

Bombay High Court · (2026) 09 BOM CK 5072

Real Estate (Regulation and Development) Act, 2016-Sections 12, 14, 18, 18(1), 18(1)(a), 18(1)(b), 18(2), 18(3), 19, 19(4), 31, 40(1), 43(5), 44(4), 58, 71, 71(3), 72Maharashtra Real Estate (Regulation and Development) (Registration of Real Estate Projects, Registration of Real Estate Agents, Rate of Interest and Disclosures on Website) Rules, 2017-Rule 18Constitution of India-Articles 14, 19(1)(g), 20
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