Tribunals and Commissions28 Sept 2026Allowed
Bestone Industries Private Limited Vs ITO New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5923
Income-tax Act, 1961-Section 142(1), 143(3)
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 363 of 61,482
Tribunals and Commissions28 Sept 2026Allowed
Kanika Satyanand Vs ITO, Circle 28(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5920
Income-tax Act, 1961-Section 154, 199, 143(1), 194LBB
High Courts28 Sept 2026
M/s. Arfat Petrochemicals Private Limited & Anr. Vs State Of Rajasthan & Ors.
Rajasthan High Court · (2026) 09 RAJ CK 5903
Rajasthan Industrial Areas Allotment Rules, 1959-Rule 2, 2-A, 8, 9, 11A, 12Rajasthan Industrial Areas Allotment (Amendment) Rules, 1982Sick Industrial Companies (Special Provisions) Act, 1985-Section 3(1)(0), 15(1), 17(3), 18
High Courts28 Sept 2026
M/s. Arfat Petrochemicals Private Limited & Anr. Vs State Of Rajasthan & Ors.
Rajasthan High Court · (2026) 09 RAJ CK 5902
Constitution of India-Article 14, 19(1)(g), 226, 226(3), 294, 295, 296, 300A, 359Rajasthan Industrial Areas Allotment Rules, 1959-Rule 2, 2-A, 8, 9, 11-A, 12Sick Industrial Companies (Special Provisions) Act, 1985-Section 3(1)(0), 15(1), 17(3), 18
High Courts28 Sept 2026
Anoop Dutta & Anr. Vs Union Territory Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5900
Jammu and Kashmir Reorganization Act, 2019-Section 95, 96, Fifth ScheduleCode of Civil Procedure, 1908-Order V Rule 1, VIII Rule 1, VIII Rule 6A, VIII Rule 9, VIII Rule 10, XXVII Rule 5B, Section 10, 89, 151Commercial Courts Act, 2015
High Courts28 Sept 2026Dismissed
Shakeel Ahmad Hajam & Anr. Vs State Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5898
Ranbir Penal Code-Section 148, 149, 300, 302, 304, 304(II), 307, 324, 325, 336, 354, 427, 447Code of Criminal Procedure (Cr.P.C.)-Section 342, 512
High Courts28 Sept 2026Disposed Of
Mst. Haleema & Anr. Vs State Of Jammu And Kashmir & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5897
Jammu and Kashmir Water Resources (Regulation & Management) Act, 2010-Chapter V, Section 12, 26, 28, 77, 88, 89Transfer of Property Act, 1882-Section 8Constitution of India-Article 31, 300-A
High Courts28 Sept 2026Dismissed
Mrs. Kareena Jamwal, (Alias Zulikha Hussain) Vs Union Territory Of Jammu & Kashmir & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5896
Constitution of India-Article 226Hindu Succession Act
High Courts28 Sept 2026Dismissed
Kartar Chand & Ors. Vs Dr. Asgar Hussain Samoon & Anr.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5895
Jammu and Kashmir Reorganisation Act, 2019J&K Education (Gazetted) College Service Recruitment Rules, 1995J&K Education (Gazetted) Colleges Service Recruitment Rules, 2004
High Courts28 Sept 2026Allowed
State Of Jammu & Kashmir Vs Ghulam Mohammad Lone
Jammu And Kashmir High Court · (2026) 09 J&K CK 5893
Jammu and Kashmir Civil Services Regulations, 1956-Article 226(2)Constitution of India-Article 311
High Courts28 Sept 2026Disposed Of
Tanvir Ahmad Dar & Ors. Vs Union Territory Of Jammu & Kashmir & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5890
Jammu and Kashmir Land Acquisition Act, Samvat 1990-Section 18Right to Fair Compensation and Transparency in Land Acquisition Rehabilitation and Resettlement Act, 2013-Section 64
High Courts28 Sept 2026Dismissed
National Insurance Co. Ltd. Vs Radha Devi & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5888
Motor Vehicles Act-Section 6
High Courts28 Sept 2026Disposed Of
Tasleema Hussain Shah Vs Union Territory Of Jammu And Kashmir & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5885
High Courts28 Sept 2026Disposed Of
Imtizamia Committee Jamia Masjid Bilal, Panzinara-A Th. Its Chairman Vs Union Territory Of Jammu & Kashmir & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5884
CPC-Order 1, Rule 8
High Courts28 Sept 2026Dismissed
Oriental Insurance Co. Ltd. Vs Jan Begum & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5883
Employees Compensation Act, 1923-Section 30
High Courts28 Sept 2026Dismissed
Nisar Ahmad Bhat Vs Rafia Jan
Jammu And Kashmir High Court · (2026) 09 J&K CK 5882
Guardian and Wards Act, 1890-Section 47, 9, 9(1)
High Courts28 Sept 2026Dismissed
Shree Pal Singh & Ors. Vs Central Bureau Of Investigation
Jammu And Kashmir High Court · (2026) 09 J&K CK 5880
RPC-Section 120-B, 420J&K Prevention of Corruption Act, Svt. 2006-Section 5(2), 5(1)(d), 4-HCr.P.C.-Section 173
High Courts28 Sept 2026Disposed Of
Mohd Waseem Khan & Ors. Vs Azra Bibi & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5867
Jammu and Kashmir Protection of Women from Domestic Violence Act, 2010-Section 12
High Courts28 Sept 2026Dismissed
Shakeel Ahmad Hajam & Anr. Vs State Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 09 J&K CK 5864
Ranbir Penal Code-Section 148, 149, 300, 302, 304, 304(II), 307, 324, 325, 336, 354, 427, 447Code of Criminal Procedure (Cr.P.C.)-Section 342, 512
High Courts28 Sept 2026Allowed
Bheru Lal Vs Union Of India
Rajasthan High Court · (2026) 09 RAJ CK 5861
Code of Criminal Procedure, 1973-Section 397, 401, 227, 228Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8/29, 8 read with Section 29, 29, 53, 57, 67, 8/18(B), 15(C), 22(C)Evidence Act-Section 25