Tribunals and Commissions28 Sept 2026Allowed
Priynka Singhal Vs ITO Ward 8(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5636
Income Tax Act, 1961-Section 68, 69C, 120, 124, 127, 142(1), 143(2), 143(3)
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12,29,635 judgments in All Courts · page 362 of 61,482
Tribunals and Commissions28 Sept 2026
Lala Sohana Mal Jagmohan Lal Khanna Educational And Charitable Trust Vs CIT Exemptions
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5635
Income Tax Act, 1961-Section 12AA, 80G, 12AB, 11(5)
Tribunals and Commissions28 Sept 2026Allowed
Artcraft Sales Vs Assessment Unit Income Tax Department
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5634
Income Tax Act, 1961-Section 270A
Tribunals and Commissions28 Sept 2026
Deputy Commissioner Of Income Tax (Exemption) Vs The Energy And Resources Institute
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5633
Income Tax Act, 1961-Section 11, 12, 13(1)(d), 143(3), 12A, 2(15), 11(5), 164(2), 164, 80G, 12AB(4), 10(23C)Societies Registration Act, 1860Finance Act, 1972-Section 7
Tribunals and Commissions28 Sept 2026Allowed
Veena Chadha Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5628
Income Tax Act, 1961-Section 147, 144B, 250, 54, 54F, 148A(d), 148, 2(47), 234A, 234B and 234CIBC
Tribunals and Commissions28 Sept 2026Dismissed
Income Tax Officer Vs Bhudev Building Materials Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5618
Income Tax Act, 1961-Section 250, 147, 148, 80, 271(1)(c), Explanation 4 to Section 271(1)(c)
Tribunals and Commissions28 Sept 2026Allowed
Avtar Singh Vs The Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5616
Income Tax Act, 1961-Section 68
Tribunals and Commissions28 Sept 2026Partly Allowed
Suresh Kumar Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5614
Income Tax Act 1961-Section 143(3), 127, 143(2), 68, 115BBE, 115BE, 133A, 142(1), 115BEE
Tribunals and Commissions28 Sept 2026Partly Allowed
Kanta Devi Jalan Legal Heir Of Late Ved Prakash Agarwal Vs Ward 43(8) Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5564
Income Tax Act, 1961-Section 143(3), 147, 133(6), 68, 69CVAT Act
Tribunals and Commissions28 Sept 2026Allowed
Tanish Agriscience Private Limited Vs ITO
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5563
Income Tax Act, 1961-Section 139(1), 142(1), 143(2), 143(3), 44AB, 68, 69
Tribunals and Commissions28 Sept 2026Dismissed
DCIT Vs Artline Finance Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5562
Income Tax Act-Section 147, 148, 143(3), 139, 143(2), 142(1), 153A, 127, 153(2)
Tribunals and Commissions28 Sept 2026Partly Allowed
Late Bhoodev Singh Through Legal Heir Smt. Bimala Devi (Wife) Vs Assessing Unit I, Income Tax Department, NFAC, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5559
Income Tax Act, 1961-Section 271(1)(c), 139, 148, 159(1) to 6
Tribunals and Commissions28 Sept 2026Dismissed
Tamil Nadu Mercantile Bank Limited Vs Ms. E. Santhanalakshmi & Anr.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5612
IBC, 2016-Section 10, 12A, 53Companies Act, 2013-Section 230IBBI (Application to Adjudicating Authority) Rules, 2016-Rule 7
Tribunals and Commissions28 Sept 2026Dismissed
Uma Maheswari Vs M/s. UCO Bank & Anr.
National Company Law Appellate Tribunal · (2026) 09 NCLAT CK 5576
I & B Code, 2016-Section 4, 7, 8, 9, 10, 10ASARFAESI Act-Section 13(2)NCLT Rules 2016
Tribunals and Commissions28 Sept 2026Disposed Of
Ch. Venkat Rao Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5768
Constitution of India-Article 14, 16, 21, 309
Tribunals and Commissions28 Sept 2026
Dy. Commissioner Of Income Tax, Central Circle-3 Vs Gaadi WebPrivate Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5655
Income Tax Act, 1961-Section 143(3), 37, Explanation 1 to Section 37, 143(1), 133A
Tribunals and Commissions28 Sept 2026
Income Tax Officer Vs Super King Investments Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5651
Income Tax Act, 1961-Section 250, 147, 144B, 151, 69A, 115BBE, 148, 143(2), 143(3), 68, 271(1)(c), 234A/B
Tribunals and Commissions28 Sept 2026Allowed
Azure Power Uranus Private Limited Vs DCIT, Circle 1(1), New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5929
Income Tax Act, 1961-Section 143(3), 144C(3), 144B, 263, Explanation 2(a) and 2(b) to Section 263, 270A, 92CA(3), 260A, 271(1)(c), Explanation 5A, 139(4), 132, 153A, 271A, 271B
Tribunals and Commissions28 Sept 2026
Sarfaraz Ahmed Vs Ayakar Bhawan
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5928
Tribunals and Commissions28 Sept 2026Dismissed
DCIT Vs Rajyog Buildtech Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5924
Income-tax Act-Section 153A, 153C, 132, 139(1), 143(1), 143(2), 143(3), 68, 69A