High Courts30 Sept 2026Allowed
Sri Keshab Das Vs The State Of Tripura & Ors.
Tripura High Court · (2026) 09 TP CK 5943
Rehabilitation Council of India Act, 1992-Section 19, 21NCTE 2009 RegulationNCTE 2014 Regulation
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12,29,635 judgments in All Courts · page 333 of 61,482
Tribunals and Commissions30 Sept 2026Dismissed
Assistant Commissioner Of Income Tax, Central Circle-25, Delhi Vs Anuj Packaging LLP
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5517
Income-tax Act, 1961-Section 147, 69A, 132, 68
Tribunals and Commissions30 Sept 2026Dismissed
Dy. Commissioner Of Income Tax Vs Montage Global Pvt. Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5516
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions30 Sept 2026
Rishabh Agarwal Vs DCIT Central Circle Meerut
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5515
Income Tax Act, 1961-Section 69A, 143(3)
Tribunals and Commissions30 Sept 2026
Dy. Commissioner Of Income Tax Vs M/s. Globe Broadcasting Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5514
Income Tax Act, 1961-Section 147, 144B, 68, 133(6), 250, 250(4), 148A, 148, 151, 124(3)
Tribunals and Commissions30 Sept 2026
Ashok Kumar Mahajan Through L/H Lovesh Mahajan Vs ITO, Ward-49(1)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5513
Tribunals and Commissions30 Sept 2026Allowed
Puran Murti Educational Society Vs CIT (E)-Chandigarh
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5511
Income-tax Act, 1961-Section 12A(1)(ac)(ii), 143(3)IPC-Section 420, 468, 471, 34
Tribunals and Commissions30 Sept 2026Partly Allowed
M/s Maruti Suzuki India Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5510
Income-tax Act, 1961-Section 14A, 14A(1), 14A(2), 14A(3), 40(a)(i), 40(a)(ia), 43B, 143(3), 144C, 144C(1), 195, 195(3), 195(6), 254Income-tax Rules, 1962-Rule 8D, 8D(1), 8D(1)(a), 8D(2), 8D(2)(iii)
Tribunals and Commissions30 Sept 2026Allowed
Himanshu Narwat Vs ITO Circle-1 Faridabad
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5509
Income-tax Act, 1961-Section 147, 143(3), 144B
Tribunals and Commissions30 Sept 2026
Shriganesh Kirana (P) Ltd. Vs ACIT, Central Circle 32, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5646
Income-tax Act, 1961-Section 36(1)(ii), 44AB, 68, 69C, 115BBE, 131, 132, 142(1), 143(2), 143(3), 147, 148, 151, 151A, 234A, 234B, 234DCompanies Act, 2013Companies Act, 1956
Tribunals and Commissions30 Sept 2026Allowed
AD Realbuild Private Limited Vs DCIT, Central Circle 15, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5506
Income-tax Act, 1961-Section 69A, 147
Tribunals and Commissions30 Sept 2026Allowed
Nitin Kathuria Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5505
Income-tax Act, 1961-Section 250, 143(2), 68, 69A, 44AB
Tribunals and Commissions30 Sept 2026Dismissed
ACIT Vs Ravi Construction Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5504
Income Tax Act, 1961-Section 147, 144 3(3), 143(2), 148, 140, 68, 69C, 148A, 147 to 151A, 144, 37, 139, 143(3), 142(1), 292B, 154, 148(1)Finance Act, 2006
Tribunals and Commissions30 Sept 2026Allowed
Parsvnath Rail Land Project Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5502
Income Tax Act, 1961-Section 250, 270A, 270A(9), 270A(10)(b), 270AA, 270AAA, 40(a)(ia), 40(a)(i), 143(3)
Tribunals and Commissions30 Sept 2026Partly Allowed
M/s Maruti Suzuki India Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5501
Income-tax Act, 1961-Section 143(3), 144C(1), 144C, 254, 43B, 14A, 14A(1), 14A(2), 14A(3), 40(a), 40(a)(i), 40(a)(ia), 195, 195(3), 195(6)Income-tax Rules, 1962-Rule 8D, 8D(1), 8D(1)(a), 8D(2), 8D(2)(iii)
Tribunals and Commissions30 Sept 2026Allowed
Sangeeta Kesarwani Vs DCIT, Central Circle-20, New Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5496
Income-tax Act, 1961-Section 250, 143(2), 142(1), 272A(1)(d)Limitation Act of 1963-Section 51
Tribunals and Commissions30 Sept 2026Allowed
Jusbinder Kour Vs ITO, Ward 3(1)(2)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5495
Income Tax Act, 1961-Section 250, 147, 144, 144B, 253(3), 148, 69A, 69, 253, 260A, 250(6)Income-tax Act, 2025-Section 359(4), 362, 365
Tribunals and Commissions30 Sept 2026
Padam Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5494
Income-tax Act, 1961-Section 147, 143(3)UP Land Revenue Act
Tribunals and Commissions30 Sept 2026Allowed
Shakti Sewa Samiti Charitable Trust Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5493
Income-tax Act, 1961-Section 12A(1)(ac)(iii), 12A
Tribunals and Commissions30 Sept 2026
Deputy Commissioner Of Income Tax Central Circel-26 Vs Rama Krishna Jewellers Private Limited
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5489
Income Tax Act, 1961-Section 143(3), 69B, 115BBE