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12,27,680 judgments in All Courts · page 30 of 61,384

High Courts03 Nov 2026Dismissed

Henry Zokhuma Vs Lalthlamuana & Ors.

Gauhati High Court · (2026) 11 GAU CK 0116

Mizoram Civil Courts Act, 2005-Section 17(2)(b)Code of Civil Procedure, 1908-Section 96, Order VIII Rule 6A, VII Rule 7 & 8, XLI Rule 31, 1 Rule 9Indian Registration Act, 1908-Section 17(i)(b)
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High Courts03 Nov 2026Dismissed

Smt Chabi Dey Vs Sri Ajoy Das & Anr.

Gauhati High Court · (2026) 11 GAU CK 0115

Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151Indian Succession Act, 1925-Section 295, 269, 269(2)
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High Courts03 Nov 2026Dismissed

National Insurance Co. Ltd. Vs Smt Deepa Pal & Ors.

Gauhati High Court · 2025 INSC 1301

Motor Vehicles Act, 1988-Section 146, 146(1), 147, 147(4), 147(5), 149(1), 149(2)(ii), 163A, 164, 166, Chapter XICentral Motor Vehicles Rules, 1989-Rule 142Constitution of India-Article 142
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High Courts03 Nov 2026Disposed Of

Daskalos Technologies Pvt. Ltd. Vs Atul Khosla

Bombay High Court · (2026) 11 BOM CK 0108

Arbitration and Conciliation Act, 1996-Section 2(2) (proviso), 8, 9, 9(2), 45Indian Contract Act, 1872-Section 18, 19, 23, 200 Illustration (b)Specific Relief Act, 1963-Section 14(c), 14(d), 41(a), 41(b), 41(e)
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Supreme Court03 Nov 2026Allowed

Goverdhan Vs The State Of Rajasthan

Supreme Court Of India · 2026 INSC 1190

Indian Penal Code, 1860-Sections 306, 498A, 406, 323, 107Protection of Women from Domestic Violence Act, 2005Code of Criminal Procedure, 1973-Sections 156(3), 313, 174, 293
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