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12,29,635 judgments in All Courts · page 285 of 61,482

Tribunals and Commissions06 Oct 2026Allowed

Insta Capital Private Limited & Anr. Vs Shubh Food Industries Limited

National Company Law Tribunal · 2026 INSC 460

Insolvency and Bankruptcy Code, 2016-Section 3(11), 3(12), 4, 5(8), 5(8)(a), 7, 7(1), 7(5), 8, 9, 13, 14, 31(1), 33, 60(5), 65, 65(1)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4National Company Law Tribunal Rules, 2016-Rule 11
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High Courts06 Oct 2026

Chandrakala Shah & Anr. Vs Bishnu Kumar Shah & Ors.

Orissa High Court · (2026) 10 OHC CK 0403

Code of Civil Procedure, 1908-Section 100, 97, Order 9 Rule 13, 20 Rule 18(2), 26 Rule 1, 26 Rule 10(2), 26 Rule 10(3), 26 Rules 13 & 14, 26 Rule 14, 26 Rule 14(1), 26 Rule 14(2), 41 Rule 1, 43 Rule 1(u)
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Tribunals and Commissions06 Oct 2026

Insta Capital Private Limited & Anr. Vs Shubh Food Industries Limited

National Company Law Tribunal · 2026 INSC 460

Insolvency and Bankruptcy Code, 2016-Section 3(11), 3(12), 4, 5(8), 5(8)(a), 7, 7(1), 7(5), 8, 9, 13, 14, 31(1), 33, 60(5), 65, 65(1)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4National Company Law Tribunal Rules, 2016-Rule 11
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Tribunals and Commissions06 Oct 2026Allowed

Indu Jain (Sole Proprietor of M/s. IB Jewels) Vs Birla Jewels Ltd.

National Company Law Tribunal · (2026) 10 NCLT CK 0401

Insolvency and Bankruptcy Code, 2016-Section 4, 8, 8(1), 8(2)(a), 9, 13, 14, 17, 25, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5(1)(a), 6IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
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Tribunals and Commissions06 Oct 2026Partly Allowed

Gujarat Metal Rolling Mills Vs Bhanu Cosmetics Packaging Pvt Ltd

National Company Law Tribunal · (2026) 10 NCLT CK 0412

Insolvency and Bankruptcy Code, 2016-Section 9, 33, 33(1), 33(2), 33(1)(iv), 12, 56, 30(6), 31, 21, 21(1), 19(2), 53, 34, 34(5), 35(1)(l)Insolvency and Bankruptcy Code (Amendment) Act, 2026Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
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