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12,28,363 judgments in All Courts · page 27 of 61,419

Supreme Court04 Nov 2026Disposed Of

Arjun Flour Mills Vs The State Of Odisha Finance Department Secretary & Ors.

Supreme Court Of India · 2026 INSC 1192

Constitution of India-Article 14, 19(1)(f), 19(1)(g), 141, 145(3), 246, 246(1), 246(2), 246(3), 246A, 246A(1), 246A(2), 254, 254(1), 254(2), 265, 266, 266(1), 266(3), 269, 270, 271, Entry 23 of List II, Entry 33 of List III, Entry 45 of List II, Entry 49 of List II, Entry 50 of List II, Entry 54 of List I, Entry 54 of List II, Entry 66 of List II, Seventh ScheduleOrissa Sales Tax Act, 1947-Section 5-A, 5-A(1), 5-A(3)Orissa Sales Tax (Amendment) Act, 1990
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High Courts04 Nov 2026

Naresh Pal Vs State

Delhi High Court · (2026) 11 DEL CK 0464

Prevention of Corruption Act, 1988-Sections 7, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20Code of Criminal Procedure, 1973-Sections 313, 319, 428
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High Courts04 Nov 2026Dismissed

Babu Ram Vs C.B.I.

Delhi High Court · (2026) 11 DEL CK 0465

Prevention of Corruption Act, 1988-Section 7, 13, 13(1)(d), 13(2), 10 and 11, 20, Explanation 2 to Section 7, Explanation 2(i) to Section 7Code of Criminal Procedure, 1973-Section 313Penal Code, 1860-Section 161
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Supreme Court04 Nov 2026Allowed

State Of Uttarakhand & Ors. Vs M.C. Bhandari & Anr.

Supreme Court Of India · 2026 INSC 1194

Constitution of India-Articles 14, 16, 39(d), 318Uttarakhand Public Service Commission (Conditions of Service) Regulations, 2004-Regulation 7(1), 7(2)Haryana Public Service Commission (Conditions of Service) Regulations, 1973-Regulation 6(2)
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High Courts04 Nov 2026Dismissed

Dinesh Kumar Vs Deepak Kumar Arora & Anr.

Allahabad High Court · (2026) 11 AHC CK 0220

Constitution of India-Article 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972-Section 21(1)(a), 34(1)(c)Code of Civil Procedure, 1908-Section 75, Order XXVI Rule 9, XLI Rule 27, 151 and 141
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High Courts04 Nov 2026

G.Kamalakannan Vs The State

Madras High Court · 2026 INSC 161

BNSS-Section 483, 480(1) first proviso, 187(3)IPC-Sections 420, 465, 466, 467, 468, 471, 120-B, 34Constitution of India-Article 142
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