High Courts04 Nov 2026Allowed
Sri. Pranoooy Vs The Secretary & Ors.
Karnataka High Court · (2026) 11 KAR CK 0300
Constitution of India-Article 226, 227PTCL Act
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 25 of 61,419
High Courts04 Nov 2026
Shri Prashanth Nair M Vs Shri Mahesha P R & Ors.
Karnataka High Court · (2026) 11 KAR CK 0299
MV Act-Section 173(1)
High Courts04 Nov 2026Dismissed
Sri Ramesh Vs The State Of Karnataka & Ors.
Karnataka High Court · (2026) 11 KAR CK 0298
IPC-Sections 302, 307, 195A, 506, 392, 413Code of Criminal Procedure-Sections 31, 122, 427, 428, 482
High Courts04 Nov 2026Allowed
Siddaramaiah Vs Bharatiya Janata Party
Karnataka High Court · (2026) 11 KAR CK 0297
CrPC-Sections 200 and 199, 482, 156(1), 155(2), Chapter XIVBNSS-Section 528IPC, 1860-Sections 499 (including Explanation 2) and 500
High Courts04 Nov 2026
Ranjith R Vs Venugopala M.B. & Ors.
Karnataka High Court · (2026) 11 KAR CK 0296
MV Act-Section 173(1)CPC-Order XLI Rule 27
High Courts04 Nov 2026Dismissed
Prashant Vs The State Of Karnataka
Karnataka High Court · (2026) 11 KAR CK 0295
Code of Criminal Procedure, 1973-Section 439Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023-Section 483Bharatiya Nyaya Sanhita (BNS), 2023-Sections 103, 115(2), 74, 352, 351(2), 3(5)
High Courts04 Nov 2026Disposed Of
M/s Sanjeevini Health Care & Anr. Vs M/s. Vijayalakshmi And Associates & Ors.
Karnataka High Court · (2026) 11 KAR CK 0294
Commercial Courts Act, 2015-Section 13(1A)Code of Civil Procedure, 1908-Section 13(1A), Order XXIII Rule 3, 151, XXXIX Rules 1 and 2
High Courts04 Nov 2026Allowed
Sri Sathya Vs The Deputy Commissioner & Ors.
Karnataka High Court · (2026) 11 KAR CK 0293
Constitution of India-Articles 226, 227
High Courts04 Nov 2026Dismissed
Mr Satish P Chandra & Anr. Vs Mr Ismail Shariff Mohammad & Ors.
Karnataka High Court · (2026) 11 KAR CK 0292
Commercial Courts Act, 2015-Section 13(1A)
High Courts04 Nov 2026Partly Allowed
Shwetha G Vs Ittigundi Rajappa & Ors.
Karnataka High Court · (2026) 11 KAR CK 0291
MV Act-Section 173(1)
High Courts04 Nov 2026
Mrs. Sharma Glass And Plywoods Vs The Commercial Tax Officer
Karnataka High Court · (2026) 11 KAR CK 0290
Central Goods and Services Tax Act, 2017-Section 73, 50, 61Karnataka Goods and Services Tax Act, 2017-Section 73, 50Constitution of India-Article 226
High Courts04 Nov 2026Allowed
Smt. Shakunthala Vs State Of Karnataka & Anr.
Karnataka High Court · (2026) 11 KAR CK 0289
IPC-Sections 403 and 409Cr.P.C-Section 482
High Courts04 Nov 2026Allowed
Sri. Sridhar C.M Vs State Of Karnataka & Anr.
Karnataka High Court · (2026) 11 KAR CK 0335
SCST (POA) Act, 1989-Section 14(A)(2), 3(2)(v)IPC-Sections 302, 348, 120(B), 114, 141 and 34
High Courts04 Nov 2026
M/S. Sri Laxmi Agency Vs M/S. Mahesh Channel Partners LLP
Karnataka High Court · (2026) 11 KAR CK 0334
Companies Act, 1956Limited Liability Partnership Act, 2008Constitution of India-Article 227
High Courts04 Nov 2026Dismissed
Suresh Vs The State Of Karnataka & Anr.
Karnataka High Court · (2026) 11 KAR CK 0333
Indian Penal Code, 1860-Sections 143, 147, 148, 341, 302, 149Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989-Sections 3(1)(s), 3(2)(v), 14A(2)Code of Criminal Procedure, 1973-Section 173(8), 309
High Courts04 Nov 2026Allowed
T. Srinivasa & Anr. Vs The State Of Karnataka & Anr.
Karnataka High Court · (2026) 11 KAR CK 0332
IPC-Sections 406, 507, 417, 420, 465, 467 and 468Cr.P.C-Section 482, 154(1), 154(3), 156(3)
High Courts04 Nov 2026
M/S Udhaivi Health Care India Private Limited Vs Sri. Akkisetty Narendranath Manidatta & Ors.
Karnataka High Court · (2026) 11 KAR CK 0331
Commercial Courts Act, 2015-Section 13(1A)Code of Civil Procedure, 1908-Order XLIII Rule (R), Section 151Companies Act, 2013
High Courts04 Nov 2026
Vadde Lakshmanna & Ors. Vs M/s. Liberty General Insurance Co. Ltd & Anr.
Karnataka High Court · (2026) 11 KAR CK 0330
MV Act-Section 173(1)
High Courts04 Nov 2026Allowed
Smt Y Devika Rani Vs The State Of Karnataka & Ors.
Karnataka High Court · (2026) 11 KAR CK 0329
Constitution of India-Articles 226, 227PTCL Act
High Courts04 Nov 2026Dismissed
Smt. Venkatamma & Anr. Vs The State Of Karnataka & Ors.
Karnataka High Court · (2026) 11 KAR CK 0326
Constitution of India-Article 226, 227PTCL Act